Section 9(2)(g) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

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State of Jammu-Kashmir - Subsection

Section 9(2)(g) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

(g)provide for additional 0.25% of GSDP in a given year for which the borrowing limits will be fixed if the interest payments are less than or equal to 10% of the revenue receipt in the preceding year.

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State of Jammu-Kashmir - Subsection

Section 9(2)(g) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006