Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(i) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977 (i)to a Corporation or Company owned or controlled by the Central Government or a State Government, or to a statutory Board, or
