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[Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(1)(b) in Delhi Co-operative Societies Act, 1972

(b)between a member, past member or person claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society or liquidator, past or present, or