Delhi High Court - Orders
Rajinder Nath Kapoor vs Income Tax Officer, Ward 47(1), & Anr on 29 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5135/2023
RAJINDER NATH KAPOOR ..... Petitioner
Through: Mr Satyen Sethi with Mr Artatrana
Panda, Advocates
versus
INCOME TAX OFFICER, WARD 47(1), & ANR. ..... Respondent
Through: Mr Gaurav Gupta, Sr. Standing
Counsel with Mr. Shivendra Singh,
Jr. Standing Counsel and Mr.
Pujneett Singhal, Jr, Standing
Counsel
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 29.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
2. It is already 04.30 p.m.
3. List the matter on 01.06.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 29, 2023/D Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:00:17