[Cites 0, Cited by 1]
[Entire Act]
Union of India - Section
Section 80 in The Indian Electricity Rules, 1956
80. Clearances from buildings of high and extra-high voltage lines .-(1) Where a high or extra-high voltage overhead line passes above or adjacent to any building or part of a building it shall have on the basis of maximum sag a vertical clearance above the highest part of the building immediately under such line, of not less than-
| (a) | for high voltage lines upto and including 33,000 volts | 3.7 metres |
| (b) | for extra-high voltage lines | 3.7 metres plus 0.30 metres for every metres for every additional 33,0000 volts or part thereof. |
| (a) | for high voltage lines upto and including 11,000 volts | 1.2 metres |
| (b) | for high voltage lines above 11,000 volts upto and including 33,000 volts | 2.0 metres |
| (c) | for extra-high voltage lines | 2.0 metres plus 0.3 metres plus 0.3 metre for every additional 33,000 volts for part thereof. |