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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(v) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(v)ensure that the terms and conditions of employment to seafarers comply with applicable laws or regulations or collective bargaining agreements;