Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21J(1)] [Section 21J] [Entire Act] State of Bihar - Subsection Section 21J(1)(iv) in The Bihar Co-operative Societies Rules, 1959 (iv)forward a copy of final voters list to the society concerned which shall issue notice to the voters for Special General Meeting on its basis.