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State of Uttar Pradesh - Section

Section 57 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

57. Power of the Commission to call for further information, evidence, etc.

- The Commission may, at any time before passing orders on the matter, require the parties or any one or more of them or any other person whom the Commission considers appropriate to produce such documentary or other evidence as the Commission may consider necessary for the purpose of enabling it to pass orders.