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State of Uttar Pradesh - Section

Section 28 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

28. Provident Fund.

- Employee's Provident Fund is applicable according to the Employee's Provident Fund and Miscellaneous Provisions Act. 1952 and amendments issued from time to time and where Provident Fund Trust is established in the Mill Societies the Rules of Registered Trusts shall apply.