Madhya Pradesh High Court
Shri Tulsidas Mishra vs The State Of Madhya Pradesh on 4 December, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 CRA-1224-2012 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1193 of 2012 (SMT. PUNITA MISHRA Vs THE STATE OF MADHYA PRADESH ) CRA/1195/2012, CRA/1224/2012, CRA/1225/2012, CRA/1234/2012, CRA/1248/2012, CRA/1291/2012 Dated : 04-12-2024 Parties through their respective counsel.
List along with Cr.A. No.1185 of 2012.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 12/5/2024 1:00:19 PM