Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(b) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987 (b)that he was maintained/would maintain the input/output norms of handling different commodities as may be laid down by the Board from time to time;
