Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 28 July, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-2
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/122/2016
IA NO: GA/5/2025
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 28th July, 2025.
Appearance:
Mr. Shaunak Ghosh, Adv.
Mr. Saptarshi Dutt, Adv.
...for the plaintiff Mr. Deva Nand Mishra, Adv.
Mr. Prashant Kr. Singh, Adv.
...for the defendant The Court:- On the prayer of the Learned Counsel for the plaintiff, time is extended to file affidavit in opposition by two weeks; affidavit in reply, if any, within one week thereafter.
Let the application appear in the list on 25th August, 2025. Adjournment given is peremptory.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)