Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5 in The Orissa Pension to Indigent Artists Rules, 1976 5. [ Quantum of pension. [Substituted vide O.G.(S) No. 6 dated 7.4.2000.] - The pension payable to each pensioner shall be Rs. 500 (rupees five hundred) only per month.]
