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Supreme Court - Daily Orders

The State Of Haryana And Anr. Etc vs M/S Escorts Hospital And Research ... on 7 October, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.48+47                        COURT NO.7                      SECTION IV-B

                           S U P R E M E C O U R T O F             I N D I A
                                   RECORD OF PROCEEDINGS

     Petition(s)         for   Special   Leave     to     Appeal   (C)   No(s).    34342-
     34343/2015

     [Arising out of impugned final judgment and order dated 23-01-2015
     in CWP No. 23290/2012 23-01-2015 in CWP No. 17117/2014 passed by
     the High Court of Punjab & Haryana at Chandigarh]

     THE STATE OF HARYANA AND ANR. ETC.                                  Petitioner(s)

                                                 VERSUS

     M/S ESCORTS HOSPITAL AND RESEARCH CENTRE LTD. ETC. Respondent(s)

     WITH
     SLP(C) No. 15797/2019 (XI-B)

     SLP(C) No. 13444-13445/2020 (XI-B)

     SLP(C) No. 3003-3005/2021 (XI-B)

     SLP(C) No. 20926-20928/2021 (XI-B)

     SLP(C) No. 20537/2021 (XI-B)

     SLP(C) No. 19595/2023 (XV)
     IA No. 144761/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 144766/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21685-21687/2023 (XV) IA No. 169766/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 169767/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21103-21104/2023 (XV) IA No. 171666/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 171669/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 19592-19594/2023 (XV) IA No. 159190/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 159192/2023 - EXEMPTION FROM FILING O.T. Signature Not Verified SLP(C) No. 19116/2023 (XV) Digitally signed by KAPIL TANDON Date: 2025.10.07 IA No. 152430/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED 17:21:32 IST Reason:

JUDGMENT IA No. 152431/2023 - EXEMPTION FROM FILING O.T. 1 of 7 SLP(C) No. 4257/2025 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 4510/2016 (IV-B) SLP(C) No. 6924/2016 (IV-B) SLP(C) No. 8199/2016 (IV-B) IA No. 1/2016 - CONDONATION OF DELAY IN FILING SLP(C) No. 16683/2016 (IV-B) SLP(C) No. 16681/2016 (IV-B) SLP(C) No. 16685/2019 (IV-B) SLP(C) No. 18673/2019 (XI-B) SLP(C) No. 21097-21102/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 18674-18684/2019 (XI-B) SLP(C) No. 18672/2019 (XI-B) SLP(C) No. 21103-21110/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 19932/2019 (IV-B) SLP(C) No. 19800-19801/2019 (XI-B) FOR ADMISSION and I.R. and IA No.122235/2019-CONDONATION OF DELAY IN FILING SLP(C) No. 20092/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 20569/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 23431-23433/2019 (XI-B) FOR ADMISSION SLP(C) No. 23325/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 26941-26958/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27920-27922/2019 (XI-B) FOR ADMISSION and I.R. 2 of 7 SLP(C) No. 27923/2019 (XI-B) SLP(C) No. 27924-27925/2019 (XI-B) SLP(C) No. 27918-27919/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27926/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27927/2019 (XI-B) SLP(C) No. 2873-2876/2024 (XV) IA No. 197881/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 197886/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21683/2023 (XV) IA No. 169686/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 169687/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21688-21690/2023 (XV) IA No. 161197/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 161198/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 23303/2023 (XV) SLP(C) No. 24195/2023 (XV) SLP(C) No. 23304/2023 (XV) SLP(C) No. 23305/2023 (XV) SLP(C) No. 24196-24198/2023 (XV) SLP(C) No. 20201/2024 (XI-B) SLP(C) No. 19254/2024 (XI-B) Diary No(s). 45100/2024 (IV-D) IA No. 280897/2024 - CONDONATION OF DELAY IN FILING IA No. 280898/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS With SLP(C) No(s). 25868/2025 IA No. 225505/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 225504/2025 - EXEMPTION FROM FILING O.T. 3 of 7 SLP(C) No. 26178/2025 (III-B) FOR EXEMPTION FROM FILING O.T. ON IA 228360/2025 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 228362/2025 IA No. 228362/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 228360/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 26117/2025 (III-B) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 227579/2025 IA No. 227579/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26131/2025 (III-B) FOR EXEMPTION FROM FILING O.T. ON IA 227824/2025 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 227826/2025 IA No. 227826/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 227824/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 26233/2025 (III-B) FOR ADMISSION SLP(C) No. 26015/2025 (III-B) IA No. 226330/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 25987/2025 (III-B) IA No. 226229/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26025/2025 (III-B) SLP(C) No. 26009/2025 (III-B) IA No. 226319/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26177/2025 (III-B) IA No. 228306/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26235/2025 (III-B) IA No. 229351/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26142/2025 (III-B) IA No. 227868/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 07-10-2025 These petitions were called on for hearing today.
4 of 7 CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. Kausar Raza Faridi, AOR Mr. Aakash Sirohi, AOR Mr. Jaideep Gupta, Sr. Adv.

Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.

Ms. Meena K Poulose, Adv. Ms. Ridhi Bose, Adv.

Ms. Sampriti Bakshi, Adv. Ms. Racheeta Chawla, Adv.

Ms. Aishwarya Bhati, A.S.G. Mr. Alok Sangwan, Sr. A.A.G. Mr. Akshay Amritanshu, AOR Mr. Sumit Kumar Sharma, Adv. Mr. Rajat Sangwan, Adv. Mr. Shikhar Narwal, Adv. Ms. Divya Sharma, Adv. Ms. Drishti Rawal, Adv. Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.

Mr. Vivek Jain, A.A.G. Ms. Nupur Kumar, AOR Mr. Sadiq Noor, Adv.

Mr. Karan Sharma, AOR Mr. Malak Manish Bhatt, AOR Mr. Uchit Sheth, Adv. Mr. Shreyansh Chopra, Adv. Mr. Saahil Bahety, Adv.

For Respondent(s) : Mr. A. Raghunath, AOR Mr. Abhishek Usha Singh, Adv. Ms. Deeksha Saggi, Adv. Mr. Ram Lal Roy, AOR Mr. V. K. Sidharthan, AOR Mr. Jijo Paul Kalookaran, Adv. Mr. Joshy P O, Adv.

Mr. M. P. Vinod, AOR Mr. Renjith B. Marar, Adv.

5 of 7 Ms. Lakshmi N. Kaimal, AOR Mr. Arun Poomulli, Adv.

Ms. Rakhi Ray, AOR Mr. Raghenth Basant, Sr. Adv. Ms. Roopali Lakhotia, Adv. Ms. Sonali Jain, AOR Mr. Vinayak Sharda, Adv. Mr. Adithya S Nair, Adv.

Mr. Prakash Ranjan Nayak, AOR Mr. Sidharth Nahar, Adv. Ms. Ilashri Gaur, Adv.

Mr. S. S. Shroff, AOR Mr. Parag Tripathi, Sr. Adv. Mr. Aashish Gupta, Adv. Mr. Aditya Mukherjee, Adv. Mr. Puneeth Ganapathy, Adv. Mr. Naman Kumar, Adv.

Mr. Jogy Scaria, AOR Mr. Pradeep Kumar Gupta, Adv. Mr. Ravi Kumar Lomod, Adv. Mr. Adarsh R, Adv.

Mr. Keerthipriyan E, Adv. Mr. Ashwani Kumar Soni, Adv.

Mr. Soayib Qureshi, AOR Mr. Zulfiker Ali P. S, AOR Mr. Augustine Peter, Adv. Mr. Manish Sindwani, Adv. Ms. Lakshmi Sree P., Adv. Ms. Lebina Baby, Adv.

Mr. Atul Shankar Vinod, AOR Mr. Haris Beeran, Adv. Mr. Azhar Assees, Adv. Mr. Anand B. Menon, Adv. Mr. Radha Shyam Jena, AOR UPON hearing the counsel the Court made the following O R D E R Not taken up.

6 of 7 List on 14.10.2025.

(KAPIL TANDON) (NIDHI BHARDWAJ) COURT MASTER (SH) ASSTT. REGISTRAR (NSH) 7 of 7