Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71A] [Entire Act] UT Chandigarh - Subsection Section 71A(2) in The Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994 (2)Of the two Schedules referred to in sub-section (1), the first Schedule shall deal with the category `A' posts and the second Schedule with other posts.
