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[Cites 0, Cited by 0] [Section 257(1)] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(1)(a) in Rajasthan Municipalities Act, 2009

(a)remove or order the removal of any person who by his presence interferes with or impedes operations for extinguishing the fire or for saving life or property;