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State of Odisha - Section

Section 16 in Orissa Economiser Inspection Administrative Rules, 1952

16. Entries in Memorandum of inspection Books.

- An Inspector shall after an inspection, make the necessary entries in the Memorandum of Inspection Book for the economiser and submit the book to the Chief Inspector. Inspection notes should briefly state -
(a)the extent which economiser were cleared of brick-work lagging or concealing parts;
(b)the general condition of the economiser; and
(c)parts requiring attention or repair and if special preparation is required at the inspection.
Inspectors should also note in the Memorandum of Inspection Book all casual visits for inspection of feed pipes, visits for inspection of repair, inquiry into accidents and other like matters.