Allahabad High Court
Lautan Yadav vs Ram Kunwar Yadav on 23 July, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- SECOND APPEAL No. - 625 of 1991 Petitioner :- Lautan Yadav Respondent :- Ram Kunwar Yadav Petitioner Counsel :- Mahendra Pratap,A.N. Singh Respondent Counsel :- D.S.P. Singh Hon'ble Sanjay Misra,J.
Sri Girish Chandra Yadav, Advocate, has filed this Withdrawal Application No.136812 of 2010. However, it appears that his power is not available on record. He prays for adjournment of the matter to file his power on behalf of the appellant.
As prayed, let the matter be listed in the next cause list.
Order Date :- 23.7.2010 pks