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State of Jammu-Kashmir - Section

Section 25 in Jammu and Kashmir Shops and Establishments Act, 1966

25. Daily hours of work for young persons

— Notwithstanding anything contained in this Act, no young person or woman shall be required or allowed to work, whether as an employee or otherwise in any establishment for more than six hours on any day and before 7 A. M. and after 9 P. M.