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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(g) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(g)"Executive Durbar" means a Committee consisting of the Syiem, the Deputy Syiem and some other members from amongst the Electors as maybe appointed by the Syiem and approved by the Executive Committee to run the day-to-day affairs of Mylliem Syiemship, and it shall be presided over by the Syiem and in his absence by the Deputy Syiem.