Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996 8. Substitution of new Schedule for Schedule III. For Schedule III to the principal Act, the following Schedule shall, be substi- tuted, namely:-
