Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(10A) in The Prevention of Food Adulteration Rules, 1955

(10A)Iron fortified common salt shall be sold only in high density polyethylene bag (HDPE) (14 mesh, density 100 kg/m3, unlaminated) package which shall bear the table as specified in sub-rule (VV) of rule 42.] ][***] [Sub-rule (11) omitted by G.S.R. 400(E), dated 23rd June, 2006 (w.e.f. 5-7-2006).]