Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Nagaland - Subsection Section 259(d) in Nagaland Municipal Act, 2001 (d)To alter, amend, repair or renovate any purification plant, existing drains, apparatus, plant fitting or article used in connection with any municipal or house-drain.