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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(v) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018

(v)Accounting entry for 10 percent yearly receipts transferred from the User Agencies. - I. The yearly receipts transferred from the user agencies shall initially be accounted by States in the below mentioned head :-