Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Jharkhand - Subsection Section 4(E) in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017 (E)If the post of a member becomes vacant due to any reason, then the State Government can appoint a person to fill that vacancy.
