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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(4) in University of Horticultural Sciences Act, 2009

(4)The composition of the Board of Studies for Post Graduate programs shall be as under:-
(i)Director of Education - Chairperson;
(ii)Deans of constituent colleges;
(iii)Director Research and Director of Extension;
(iv)Registrar;
(v)Dean of Student Welfare;
(vi)All University Heads of Departments of the University;
(vii)Ten post graduate teachers in the cadre of Professor nominated by the Chairperson for a period of two years in rotational basis;
(viii)Ten Post-Graduate teachers in the cadre of Associate Professor nominated by the chairperson for a period of two years on rotational basis;
(ix)Ten Post-Graduate teachers in the cadre of Assistant Professor nominated by the chairperson for a period of two years on rotational basis;
(x)Two professors of eminence from outside the University nominated for a period of two years by the Chairperson;
(xi)Dean Post Graduate Studies shall act as the Member Secretary.