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Union of India - Section

Section 6 in The Coal Mines Pension Scheme, 1998

6. Maintenance of accounts and records by the authorised officer . - (1) The authorised officer shall be responsible for maintenance of proper accounts, records and registers of the Pension Fund in such form as may be specified by the Commissioner from time to time.

(2)The authorised officer shall be the sanctioning authority for the purpose of pension and other benefits under the provisions of the Scheme and shall also be responsible for disbursement of the same.