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[Cites 0, Cited by 0] [Section 123(9)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(9)(b) in Gujarat Panchayats Act, 1961

(b)The term of the Executive Committee shall be two years and on the expiry of its term, the committee shall be reconstituted and the term of the Social Justice Committee shall be co-extensive with the duration of the panchayat: