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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in Specified Goods (Prevention of Illegal Export) Rules, 1969

(b)names of the seller and the purchaser, where the specified goods are transported consequent on sale, and the name of the owner, in all other cases;