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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(2)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)the Chairperson and other Members shall, as from the date of supersession, vacate their offices as such ;