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Punjab-Haryana High Court

Nahar Industrial Enterprises Ltd vs B.S.M. Knit & Fabs India Ltd on 9 October, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                    Company Petition No. 90 of 2004 (O&M)
                                                    Date of Decision 9.10.2015


               M/s Nahar Industrial Enterprises Ltd.
                                                                    .. Petitioner
                                 Vs.

               M/s B.S.M. Knit and Fabs India Ltd.
                                                                    .. Respondent


               CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

               Present:          None for the parties.
                                                         ...

Rajesh Bindal J.

The petition was admitted on 25.11.2014. The notice was to be published in newspapers and in the Official Gazette of Govt. of Punjab. Despite repeated adjournments, needful has not been done. On the last date of hearing, none appeared for the petitioner. Today as well, the position remains the same.

Dismissed for non-prosecution.





                                                                          (RAJESH BINDAL)
               October 09, 2015                                               JUDGE
               jasmine




JASMINE KAUR
2015.10.14 11:29
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