Punjab-Haryana High Court
Nahar Industrial Enterprises Ltd vs B.S.M. Knit & Fabs India Ltd on 9 October, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Company Petition No. 90 of 2004 (O&M)
Date of Decision 9.10.2015
M/s Nahar Industrial Enterprises Ltd.
.. Petitioner
Vs.
M/s B.S.M. Knit and Fabs India Ltd.
.. Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: None for the parties.
...
Rajesh Bindal J.
The petition was admitted on 25.11.2014. The notice was to be published in newspapers and in the Official Gazette of Govt. of Punjab. Despite repeated adjournments, needful has not been done. On the last date of hearing, none appeared for the petitioner. Today as well, the position remains the same.
Dismissed for non-prosecution.
(RAJESH BINDAL)
October 09, 2015 JUDGE
jasmine
JASMINE KAUR
2015.10.14 11:29
I attest to the accuracy and
authenticity of this document