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State of Rajasthan - Section

Section 346 in Rajasthan Land Revenue (Land Records) Rules, 1957

346. Amendment slips.

- The Sadar Qanungo is responsible for the distribution of all amendment slips to the Land Records Rules from time to time. He must satisfy himself at his inspections that copies of rules with Inspectors, Office Qanungos and Patwaris are complete and that the amendments made are fully understood by them.