Supreme Court - Daily Orders
Indian Oil Corporation Ltd. vs The President The Rajasthan Indian Oil ... on 24 August, 2020
Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat
ITEM NO.7 Court 5 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9553/2020
(Arising out of impugned final judgment and order dated 09-01-2020
in DBSAW No.626/2007 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
INDIAN OIL CORPORATION LTD. & ANR. Petitioner(s)
VERSUS
THE PRESIDENT THE RAJASTHAN INDIAN OIL
CORPORATION KARAMCHARI SANGH Respondent(s)
(IA No.76990/2020-EXEMPTION FROM FILING AFFIDAVIT )
Date : 24-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Tushar Mehta, Ld. SG
Mr. V.N. Koura, Adv.
Ms. Aruna Mathur, AOR
Mr. Paramjeet Benipal, Adv
Ms. Anuradha Arputham, Adv
M/S. Arputham Aruna And Co, AOR
Ms. Sakshi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice restricted to back wages.
Signature Not Verified(Geeta Ahuja) (Anand Prakash) Digitally signed by GEETA AHUJA Date: 2020.08.24 Court Master Court Master 19:48:42 IST Reason: