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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(vi) in The Cine-Workers Welfare Fund Rules, 1984

(vi)such number of persons to represent the Cine-Workers as are equal to the aggregate of those provided in sub-clauses (ii) , (iii) and (iv) to be appointed after consultation with such organisations if any of the persons so employed as may be recognised by the Central Government in this behalf;