Bombay High Court
The Central Board Of Trustees, ... vs M/S National Securities Services ... on 22 January, 2019
Author: Manish Pitale
Bench: Manish Pitale
wp7209.18.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 7209 OF 2018
The Central Board of Trustees, Employees Provident Fund Organization
-Vs.-
M/s.National Securities Services Organization, Yavamal
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr. H.N.Verma, counsel for the petitioner.
CORAM : MANISH PITALE, J.
DATE : 22.01.2019.
Heard learned counsel for the petitioner.
2. Issue notice, returnable in four weeks.
JUDGE KHUNTE ::: Uploaded on - 22/01/2019 ::: Downloaded on - 23/01/2019 04:27:54 :::