Patna High Court - Orders
Shri (Prof) Arun Kumar vs The State Of Bihar & Ors on 7 September, 2018
Bench: Chief Justice, Ashutosh Kumar, Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3192 of 2010
======================================================
1. Shiv Bilash Singh, Son of Late Faujdar Yadav, Assistant working
in Ramlakhan Singh Yadav College, At+P.S.+District-
Aurangabad.
2. Prem Chand Rai, Son of Late Alakh Narain Rai, Assistant
working in Ramlakhan Singh Yadav College, At+P.S.+District-
Aurangabad.
3. Satendra Kumar Yadav, Son of Late Jagdeo Singh Yadav,
Assistant working in Ramlakhan Singh Yadav College, At+P.S.
+District- Aurangabad.
4. Rajeshwar Singh, Son of Ramgovind Singh, Store Keeper,
working in Ramlakhan Singh Yadav College, At+P.S.+District-
Aurangabad.
5. Rajendra Prasad Singh, Son of Lal Bhushan Singh, Lab Incharge
in Physics, working in Ramlakhan Singh Yadav College, At+P.S.
+District- Aurangabad.
6. Surendra Kumar, Son of Ramashish Singh, Lab Incharge in
Chemistry, working in Ramlakhan Singh Yadav College, At+P.S.
+District- Aurangabad.
7. Jamuna Yadav, Son of Sri Ramkrit Yadav, Lab Incharge in
Chemistry, working in Ramlakhan Singh Yadav College, At+P.S.
+District- Aurangabad.
8. Kanhaiya Prasad Singh, Son of Sri Ganesh Prasad Singh, Lab
Incharge in Botany, working in Ramlakhan Singh Yadav College,
At+P.S.+District- Aurangabad.
9. Ram Charitra Yadav, son of Sri Sarju Singh Yadav, Lab-Incharge
in Zoology, Working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
10. Mosafir Singh, son of Late Rajbali Singh, Lab Incharge in
Psychology, Working in Ramlakhan Singh Yadav College, At +
P.S. + District - Aurangabad.
11. Rameshwar Prasad, son of Sri Kedar Yadav, Lab Incharge in
Psychology, Working in Ramlakhan Singh Yadav College, At +
P.S. + District - Aurangabad.
12. Brij Mohan Prasad, son of Sri Judgir Prasad, Lab Incharge in
Geography, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
13. Sri Bhagwan Singh, son of Sri Harihar Singh, Store Keeper in
Physics, working in Ramlakhan Singh Yadav College, At + P.S. +
District Aurangabad.
14. Bishwanath Prasad Singh son of Sri Dwarika Prasad Singh Store
Keeper in Chemistry, working in Ramlakhan Singh Yadav
College, At + P.S. + District Aurangabad.
15. Phulkeshwar Singh Yadav son of Sri Chamari Singh Yadav Store
Keeper in Chemistry, working in Ramlakhan Singh Yadav
College, At + P.S. + District Aurangabad.
16. Mithlesh Mahto son of Sri Kanhai Mahto Store Keeper in
Psychology, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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17. Akhilesh Singh son of Sri Musafir Singh Store Keeper in
Psychology, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
18. Sarjun Yadav son of Late Baleshwar Yadav Store Keeper in
Geography, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
19. Nagina Kumar Sinha son of Sri Vhabhishan Singh, Store Keeper
in Geography, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
20. Yogendra Prasad, son of Late Sobhi Sharan Prasad Lab Boy in
Physics, working in Ramlakhan Singh Yadav College, At + P.S. +
District Aurangabad.
21. Satendra Narayan Singh son of Sri Niwas Singh Lab Boy in
Zoology, working in Ramlakhan Singh Yadav College, At + P.S.
+ District Aurangabad.
22. Padarath Singh son of Sri Kauleshwar Singh, Lab Boy in
Psychology, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
23. Krishna Kumar Singh, son of Sri Ramgahan Singh, Lab Boy in
Psychology, working in Ramlakhan Singh Yadav College, At +
P.S. + District Aurangabad.
24. Nathuni Singh, son of Sri Saraju Singh, Lab Boy in Botany,
working in Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
25. Ramashankar Singh, son of Late Harakh Singh Peon, working in
Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
26. Dukhi Paswan, son of Late Ramdeni Paswan, Peon, working in
Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
27. Nand Kumar Singh son of Late Bhulan Singh Peon, working in
Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
28. Dewan Paswan, son of Late Balkishun Paswan, Peon, working in
Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
29. Shivdat Ram, son of Sri Karamdeo Ram, Peon, working in
Ramlakhan Singh Yadav College, At + P.S. + District
Aurangabad.
30. Shivnandan Ram, Son of Late Chanarik Ram, Peon, working
in Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
31. Gupta Mehta, Son of Sri Bashudeo Mahto, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
32. Kameshwar Paswan, Son of Sri Nanhaku Paswan, Peon Working
in Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
33. Laxman Singh, Son of Late Rambadan Singh, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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34. Ramadhar Yadav, Son of Sri Jugul Yadav, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
35. Rajendra Paswan, Son of Sri Jagnayan Ram Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
36. Chandradeo Yadav, Son of Late Dukhi Yadav, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+ District-
Aurangabad.
37. Awadhesh Kumar Singh, Son of Sri Tikhur Singh, Peon
Working in Ramlakhan Singh Yadav College, At + P.S.+
District- Aurangabad.
38. Deo Raj Yadav, Son of Lat Bansi Yadav, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+District-Aurangabad.
39. Rajiya Devi, Wife of Arjun Kumar Singh, Peon Working in
Ramlakhan Singh Yadav College, At + P.S.+District-Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar through Sri K.K. Pathak, Secretary, Human Resource
Development Department, Govt. of Bihar, New Secretariat, Punaichak, Patna.
2. Magadh University, Bodh Gaya through its Registrar, Sri D.K. Yadav S/o not
known
3. Sti Arvind Kumar S/o Not Known, Vice Chancellor Magadh University,
Bodh Gaya.
4. Sri D.K. Yadav S/o Not Known, Registrar, Magadh University, Bodh Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5001 of 2010
In
Civil Writ Jurisdiction Case No.17050 of 2009
======================================================
Amar Kumar Sinha, Son of Late Ajay Kumar Sinha, Resident of Lallu
Pokhar, Munger, P.S.- Kasim Bazar, District & Town- Munger.
... ... Petitioner/s
Versus
1. The T.M. Bhagalpur University, Bhagalpur through its Registrar namely Mr.
Rajeev Kumar Sinha.
2. The Vice Chancellor, T.M. Bhagalpur University, Bhagalpur, namely Mr. P.K.
Dubey.
3. The Registrar, T.M. Bhagalpur University, Bhagalpur, namely Mr. Rajeev
Kumar Sinha.
4. The Financial Advisor, T.M. Bhagalpur University, Bhagalpur, namely Mr. S.
Mahton.
5. The Finance Officer, T.M. Bhagalpur University, Bhagalpur, namely Mr. B.P.
Verma.
6. The State of Bihar, through the Principal Secretary, Department of Human
Resources Development Department, Government of Bihar, Patna, namely
Mr. Anjani Kumar Singh, I.A.S.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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7. The Deputy Secretary, Education Department (now known as Human
Resources Development Department), Government of Bihar, Patna namely
Mr. Onkar Nath Arya.
8. The Director, Department of Higher Education, Government of Bihar, New
Secretariat, Patna namely Mr. J.P. Singh.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4880 of 2010
======================================================
Ravindra Kumar Singh, Son of Late Priyabrat Narayan Singh, Resident of
Village- Kunwarganj, Police Station- Udakishunganj, District- Madhepura at
present posted as Office Assistant At S.N.S.R.K.S. College, Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Mr. Anjani Kumar Singh, Principal Secretary, Human Resources Department,
Higher Education, Bihar, Patna.
3. B.N. Mandal University, Madhepura through its Registrar namely Dr. K.P.
Singh.
4. Dr. R.P. Srivastava, The Vice Chancellor, B.N. Mandal University,
Madhepura.
5. Dr. K. P. Singh, The Registrar, B. N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1668 of 2011
In
Letters Patent Appeal No.1304 of 2009
======================================================
1. Nand Kishore Jha, Son of Shri Shashidhar Jha, resident of
Mohalla:- Mirzapur, Lalbag, P.S. Darbhanga Town, District-
Darbhanga, at present working as Lecturer in Botany, in
M.L.S.M. College, Darbhanga.
2. Dr. Tej Narayan Thakur, Son of Late Ram Karan Thakur,
Resident of Mohalla- Balbhadrapur, P.O.- Laheriasarai, District-
Darbhanga, at present working as Lecturer in Sociology in
M.L.S.M. College, Darbhanga.
3. Dr. Vinay Kumar Das, Son of Sri Rameshwar Lal Das, resident
of Kamleshwari Niwas, Binodanand Colony, P.O. - Madhubani,
P.S. Madhubani, District- Madhubani, Lecturer in Political
Science in J.M.D.P.L Mahila College, Madhubani.
4. Dr. Amar Kumar, Son of Late Prof. Kailashpati, resident of
8/16 Balua, Madhubani, P.O. + P.S.- Madhubani, District:-
Madhubani, Lecturer in Botany in J.M.D.P.L. Mahila College,
Madhubani.
5. Ratikant Jha, Son of Late Kamalakant Jha, resident of Village-
Koilakh, P.O.- Koilakh, P.S. Rajnagar, District- Madhubani,
Lecturer in History in M.L.S.M. College, Darbhanga.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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... ... Petitioner/s
Versus
1. The State of Bihar.
2. Anjani Kumar Singh, the Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
3. Samrendra Pratap Singh, the Vice-Chancellor, of Lalit Narain Mithila
University, Kameshwar Nagar, Darbhanga.
4. Bimal Kumar, the Registrar of Lalit Narain Mithila University, Kameshwar
Nagar, Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2064 of 2011
In
Civil Writ Jurisdiction Case No.16919 of 2009
======================================================
Suresh Pd. Singh, aged about 48 Years, Son of Late Sheetal Singh,
Laboratory Technician, Department of Psychology, Sarva Narain Singh, Ram
Kumar Singh College, Saharsa (a constituent unit of Bhupendra Narayan
Mandal University, Madhepura), Presently residing at Village- Bharuli, P.O.
Bharauli Dhagzari, P.S. - Sonbarsa Katucherhi, District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, Son of not known to the petitioner, Principal
Secretary, Human Resources Development Department, Government of
Bihar, Patna.
3. Sri Arun Kumar, Son of not known to the petitioner, Vice Chancellor,
Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura.
4. Sri Kumaresh Pd. Singh, Son of not known to the petitioner, Registrar,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
5. Sri Arun Kumar Mishra, Son of not known to the petitioner, Finance Officer,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
6. Sri Prakash Chandra Khan, Son of not known to the petitioner, Principal,
Sarva Narain Singh Ram Kumar Singh College, Saharsa.
7. Sri Prakash Kumar, Son of not known to the petitioner, Budget and Account
Officer, B.N. Mandal University, Laloonagar, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2068 of 2011
In
Civil Writ Jurisdiction Case No.13290 of 2009
======================================================
Surendra Singh, Son of Late Jai Nandan Singh, Lecturer Ancient History,
Ganga Devi Mahila College, Lohia Nagar, P.S.- Kankarbagh, District- Patna.
... ... Petitioner/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
6/48
Versus
1. The State of Bihar through Anjani Kumar Singh, Principal Secretary, Human
Resource Development Department, Government of Bihar, Patna.
2. The Magadh University, Bodh Gaya through D.K. Yadav, Registrar of the
Magadh University.
3. Dr. Arbind Kumar, Son of not known, Vice Chancellor, Magadh University,
Bodh Gaya.
4. D.K. Yadav, Son of not known, Registrar, Magadh University, Bodh Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2075 of 2011
In
Letters Patent Appeal No.1304 of 2009
======================================================
1. Jawahar Lal Singh, S/o Sri Krishna Nand Singh, resident of
G.H. Road, Farbishganj, P.S.- Farbishganj, District- Araria, at
present working as 3rd Grade Employee (Assistant), T.N.B. Law
College, Bhagalpur.
2. Sunil Kumar Singh, S/o Late Baldeo Prasad Singh, resident of
Village + P.O.- Meghaul, P.S.- Khodawandpur, District-
Begusarai, at present working as 3rd Grade Employee
(Assistant), T.N.B. Law College, Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Anjani Kumar Singh, the Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
3. Dr. K.N. Dubey, the Vice Chancellor, of Tilka Manjhi University, Bhagalpur,
District- Bhagalpur.
4. Rajiv Kumar Sinha, the Registrar of Tilka Manjhi University, Bhagalpur,
District- Bhagalpur.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2085 of 2011
In
Letters Patent Appeal No.1304 of 2009
======================================================
1. Anil Kumar Sinha, S/o Late Babu Lal Sinha, working as
Assistant Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
2. Chittranjan Singh, S/o Late Ramkhelari Singh, working as
Assistant Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
3. Ram Balak Prasad @ Ram Balak Singh S/o Late Chandeshwar
Pd. Singh, working as Head clerk, Ganga Devi Mahila College,
At + P.S.- Kankarbagh, District- Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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4. Bibha Sinha, W/o Sudhir Kumar Srivastava, working as
Assistant Librarian, Ganga Devi Mahila College, At + P.S.-
Kankarbagh, District- Patna.
5. Rewa Kumari Sinha, S/o Brindra Singh, Working as Physical
Trainer Instructor, Ganga Devi Mahila College, At + P.S.-
Kankarbagh, District- Patna.
6. Bijay Kumar Sharma, S/o Brinda Singh, Working as Physical
Trainer Instructor, Ganga Devi Mahila College, At + P.S.-
Kankarbagh, District- Patna.
7. Mala Sinha, W/o Bimal Kumar Sinha, Working as Store-Keeper,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
8. Manju Sinha, D/o Ramanuj Prasad, Working as Assistant,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
9. Geeta Kumari, W/o Manoj Kumar Singh, Working as Lab-
Incharge, Geography, Ganga Devi Mahila College, At + P.S.-
Kankarbagh, District- Patna.
10. Ram Babu Paswan, S/o Late Deonandan Paswan, Working as
Peon, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
11. Vishundeo Rai, S/o Late Kedar Rai, Working as Peon, Ganga
Devi Mahila College, At + P.S.- Kankarbagh, District- Patna.
12. Shiya Devi, W/o Late D.P. Verma, Working as Lab Boy, Home
Science, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
13. Rajeshwar Prasad Sinha, S/o Late Ram Lakhan Prasad Sinha,
Working as Specimen Collector, Ganga Devi Mahila College, At
+ P.S.- Kankarbagh, District- Patna.
14. Jogindra Mahto, S/o Late Suraj Mahto, Working as Peon,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
15. Virendra Kumar Singh, S/o Late Ram Duta Singh, Working as
Peon, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
16. Bishundeo Saw, S/o Late Bisheshwar Saw, Working as Peon,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
17. Vivekanand Singh, S/o Late Chandradeep Singh, Working as
Peon, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
18. Balkeshwar Prasad, S/o Late Mewa Prasad, Working as Peon,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
19. Fulmun Kumar Ghosh, S/o Late Ramchandra Ghosh, Working
as Specimen Collector, Ganga Devi Mahila College, At + P.S.-
Kankarbagh, District- Patna.
20. Deo Sahay Prasad, S/o Late Kishori Prasad, Working as Peon,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
21. Naresh Sharma, S/o Late Kedar Rai, Working as Peon, Ganga
Devi Mahila College, At + P.S.- Kankarbagh, District- Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
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22. Sudarshan Prasad, S/o Ram Lakhan Prasad College, Working as
Peon, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
23. Rabindra Kumar Singh, S/o Late Mahendra Singh, Working as
Peon, Ganga Devi Mahila College, At + P.S.- Kankarbagh,
District- Patna.
24. Lal Kumar Jha, S/o Indra Deo Ojha, Working as Peon, Ganga
Devi Mahila College, At + P.S.- Kankarbagh, District- Patna.
25. Sri Ram Nath, S/o Late Sita Ram Singh, Working as Peon,
Ganga Devi Mahila College, At + P.S.- Kankarbagh, District-
Patna.
... ... Petitioner/s
Versus
1. The Magadh University, Bodh Gaya through its Registrar namely Sri D.K.
Yadav.
2. Sri Arvind Kumar Sharma, Vice-Chancellor, Magadh University, Bodh-Gaya.
3. Sri D.K. Yadav, Registrar Magadh University, Bodh-Gaya.
4. Renu Kumari, The Principal (In-Charge), Ganga Devi Mahila College, At +
P.S.:- Kankarbagh, District- Patna.
5. The State of Bihar through Sri Anjani Kumar Singh, Principal Secretary
Human Resource Development Department, Govt. of Bihar, Patna.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2095 of 2011
In
Civil Writ Jurisdiction Case No.15408 of 2009
======================================================
Nawal Kishore Vidyarthi, Son of Late Sheo Nandan Singh, resident of
Village- Bhimbigha, P.O. Chhota Namuara, P.S. Narhat, Distt.- Nawadah.
... ... Petitioner/s
Versus
1. The Magadh University Bodh Gaya through its registrar namely Sri D.K.
Yadav.
2. The Vice Chancellor, Magadh University Bodh Gaya namely Dr. Arvind
Kumar.
3. The Registrar, Magadh University, Bodh Gaya namely Sri D.K. Yadav.
4. Sri Rana Pratap, the Chairman, Grievance Redressal Cell, Magadh University,
Bodh Gaya.
5. The Principal, T.S. College, Hisua, Nawadah namely Dr. Sunil Suman.
6. The State of Bihar through the Secretary H.R.D Deptt. Bihar, Patna.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2107 of 2011
In
Letters Patent Appeal No.1304 of 2009
======================================================
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
9/48
1. Dr. Ram Naresh Mishra, S/o Late Ram Deo Mishra, resident of
Rajeev Nagar, Road No. 24, P.S. Rajeev Nagar, District- Patna,
Lecturer in Department of Botany, Ganga Devi Mahila College,
Kakarbagh, Patna.
2. Mrs. Rashmi Prasad, D/o Dr. Suresh Prasad, resident of 72/D
Sri Krishna Puri, P.S.- Sri Krishna Puri, District- Patna, Lecturer
in Department of Zoology, Ganga Devi Mahila College,
Kakarbagh, Patna.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Anjani Kumar, the Commissioner-cum-Principal Secretary, Department of
Human Resources, Government of Bihar, Patna.
3. Arvind Kumar Sharma, Vice-Chancellor of Magadh University, Bodh Gaya,
District- Gaya.
4. D.K. Yadav, The Registrar of Magadh University, Bodh Gaya, District- Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2145 of 2011
In
Civil Writ Jurisdiction Case No.10690 of 2009
======================================================
Sarwarth Pathak, Son of Late Dr. Rama Kant Pathak, Resident of Mohalla-
Dighi (East) Mirzapur, P.S. & District- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, The Commissioner-cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Sri Dr. R.P. Srivastava, The Vice-Chancellor of B.N. Mandal University,
Madhepura, Distt.- Madhepura.
4. Sri Dr. K.P. Singh, The Registrar, of B.N. Mandal University, Madhepura,
Distt.- Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2165 of 2011
In
Civil Writ Jurisdiction Case No.16549 of 2009
======================================================
Mahendra Chaudhary, aged about 50 years, Son of Late Jammuna
Choudhary, Clerk, Sarva Narain Singh Ram Kumar Singh College, Saharsa, a
constituent unit of Bhupendra Narayan Mandal University, Madhepura,
Presently residing at Village & P.O. Brahsher, P.S. Birha, District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
10/48
2. Sri Anjani Kumar Singh, Son of not known to the petitioner, Principal
Secretary, Human Resources Development Department, Government of
Bihar, Patna.
3. Sri Arun Kumar, Son of not known to the petitioner, Vice Chancellor,
Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura.
4. Sri Kumaresh Pd. Singh, Son of not known to the petitioner, Registrar,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
5. Sri Arun Kumar Mishra, Son of not known to the petitioner, Finance Officer,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
6. Sri Prakash Chandra Khan, Son of not known to the petitioner, Principal,
Sarva Narain Singh Ram Kumar Singh College, Saharsa.
7. Sri Prakash Kumar, Son of not known to the petitioner, Budget and Account
Officer, B.N. Mandal University, Laloonagar, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2190 of 2011
In
Civil Writ Jurisdiction Case No.16342 of 2010
======================================================
Madani Yadav, Son of Late Dhanik Chand Yadav, Peon, Sarva Narain Singh
Ram Kumar Singh College, Saharsa, a constituent unit of Bhupendra Narayan
Mandal University, Madhepura, Presently residing at Village- Baidi, P.O.
Bhardeva, P.S. Simri Bakhtiyarpur, District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, Son of not known to the petitioner, Principal
Secretary, Human Resources Development Department (Higher Education),
Government of Bihar, Patna.
3. Sri Arun Kumar, Son of not known to the petitioner, Vice Chancellor,
Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura.
4. Sri Kumaresh Pd. Singh, Son of not known to the petitioner, Registrar,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
5. Sri Arun Kumar Mishra, Son of not known to the petitioner, Finance Officer,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
6. Sri Prakash Kumar, Son of not known to the petitioner, Budget and Account
Officer, B.N. Mandal University, Laloonagar, Madhepura.
7. Sri Prakash Chandra Khan, Son of not known to the petitioner, Principal,
Sarva Narain Singh Ram Kumar Singh College, Saharsa.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2191 of 2011
In
Civil Writ Jurisdiction Case No.16343 of 2009
======================================================
Naresh Kumar Singh, aged about 48 years, Son of Late Ramadhin Singh,
Artist, Sarva Narain Singh Ram Kumar Singh College, Saharsa (a Constituent
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
11/48
Unit of Bhupendra Narayan Mandal University, Madhepura), Presently
residing at Kayast Tola Saharsa, P.S., P.O. & Distirct-Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, Son of not Known to the Petitioner, Principal
Secretary, Human Resource Development Department, Government of Bihar,
Patna.
3. Sri Arun Kumar, Son of not Known to the Petitioners, Vice Chancellor,
Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura.
4. Sri Kumaresh Pd. Singh, Son of not Known to the Petitioners, Registrar,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
5. Sri Arun kumar Mishra Son of not Known to the Petitioners, Finance officer,
Bhupendra Narayan Mandal University, Laloonagar, Madhepura.
6. Sri Prakash Kumar, Son of not Known to the Petitioners, Budget and Account
Officer, B.N. Mandal University, Laloonagar, Madhepura.
7. Sri Prakash Chandra Khan, Son of not Known to the Petitioners, Principal
Sarva Narain Singh Ram Kumar Singh College, Saharsa.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2678 of 2011
In
Civil Writ Jurisdiction Case No.12786 of 2009
======================================================
Sanjay Kumar Singh, son of Shri Bashista Narayan Singh, resident of village
- Mandrauni, P.S. - Gopalpur, District - Bhagalpur, Presently posted as an
Assistant (Class - III) in T.N.B. Law College, Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department (Higher Education), Bihar, Patna namely Mr.
Anjani Kumar Singh.
2. Tilka Manjhi Bhagalpur University through its Registrar, Tilka Manjhi
Bhagalpur University, Bhagalpur namely Mr. C.M. Das.
3. The Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur, namely C.M.
Das.
4. The Vice-Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur, namely
Mr. K.N. Dubey.
5. The Principal, T.N.B. Law College, Bhagalpur, namely Mr. Sudhanshu
Pandey.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2850 of 2011
In
Letters Patent Appeal No.985 of 1996
======================================================
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
12/48
Swami Nath Sahi S/o Late Suraj Sahi at present posted in Govt. Middle
School Yadavpur, P.O. & P.S. Yadavpur, District - Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Pankaj Kumar, District Magistrate, Gopalganj.
3. Ranjeet Narain Sinha, District Education Officer, Gopalganj.
4. Rakesh Kumar Choudhary, District Superintendent of Education, Gopalganj.
5. Shalauddin Khan, Deputy Development Commissioner, Gopalganj.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3102 of 2011
In
Civil Writ Jurisdiction Case No.7004 of 2009
======================================================
Sudhir Kumar, S/O Shri Rajnandan Sharma, Resident Of Village & Post-
Banwaria, Police Station- Ghosi, District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Mr. Anjani Kumar Singh, son of not known to the petitioner, Principal
Secretary, Department Of Human Resources Development (Higher
Education ), Government Of Bihar, Patna.
3. Dr. Arvind Kumar, son of not known to the petitioner, Vice Chancellor
Magadh University, Bodh Gaya, Gaya.
4. Mr. D.K. Yadav, son of not known to the petitioner, Registrar, Magadh
University, Bodhgaya, Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3450 of 2011
In
Civil Writ Jurisdiction Case No.17488 of 2009
======================================================
Mahmood Alam, son of Mohbur Rahman, resident of village + P.O.
Ganpatganj, P.S. Raghopur, District - Supaul, Class IVth employee in
R.M.College, Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Human
Resources Development, Government of Bihar, Patna namely Sri Anjani
Kumar Singh.
2. The Director, Higher Education, Government of Bihar, Patna.
3. The Vice Chancellor, Bhupendra Narayan University, Laloo Nagar,
Madhepura, District - Madhepura namely Dr. Arun Kumar.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
13/48
4. The Registrar, B.N. Mandal University, Lalu Nagar, Madhepura, District -
Madhepura, namely Dr Kumaresh Prasad Singh.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3537 of 2011
In
Civil Writ Jurisdiction Case No.12936 of 2009
======================================================
Lal Babu Singh @ Dr. Lal Babu Singh, son of Late Yugeshwar Singh, resident
of village - Rambagh, Police Station - Maner, District - Patna, appointed as a
Lecturer in Psychology in Sher Shah College, Sasaram, presently posted as
Lecturer in P.G. Department of Psychology at Veer Kuer Singh University,
Arrah.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. Veer Kuer Singh University, Arrah through its Registrar namely Sri Brajesh
Kumar, son of not known to the petitioner
3. Sri Tapan Kumar Shandilya, son of not known to the petitioner, Vice
Chancellor, Veer Kuer Singh University, Arrah.
4. Sri Brajesh Kumar, son of not known to the petitioner, Registrar, Veer Kuer
Singh University, Arrah.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3538 of 2011
In
Civil Writ Jurisdiction Case No.9786 of 2009
======================================================
Md. Ghulam Shamdani, son of Late Md. Habibur Rahman, posted as Lecturer
in the Department of Persian, Ram Lakhan Singh Yadav College,
Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. Magadh University, Bodh Gaya through its Registrar namely Sri Dinesh
Kumar Yadav, son of not known to the petitioner
3. Sri Arun Kumar, son of not known to the petitioner, Vice Chancellor, Magadh
University, Bodh Gaya.
4. Sri Dinesh Kumar Yadav, son of not known to the petitioner, Registrar,
Magadh University, Bodh Gaya.
... ... Respondent/s
======================================================
with
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
14/48
Miscellaneous Jurisdiction Case No. 3539 of 2011
In
Civil Writ Jurisdiction Case No.9790 of 2009
======================================================
Kapil Muni Singh, son of Late Mahatam Singh, resident of Flat No. 4A, Niket
Anand Complex, Jagdeo Path, P.S. - Hawai Adda, District - Patna, Lecturer in
Department of Sociology, B.D. Evening College, Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. Magadh University, Bodh Gaya through its Registrar namely Sri Dinesh
Kumar Yadav, son of not known to the petitioner.
3. Sri Arun Kumar, son of not known to the petitioner, Vice-Chancellor, Magadh
University, Bodhgaya, Gaya.
4. Sri Dinesh Kumar Yadav, son of not known to the petitioner, Registrar,
Magadh University, Bodh Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3540 of 2011
In
Civil Writ Jurisdiction Case No.9807 of 2009
======================================================
Subhash Chandra Singh, son of Moti Singh, posted as Lecturer in Department
of Sociology, Ram Lakhan Singh Yadav College, Aurangabad, P.S. and
District - Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. Magadh University, Bodh Gaya through its Registrar namely Sri Dinesh
Kumar Yadav, son of not known to the petitioner.
3. Sri Arun Kumar, son of not known to the petitioner, Vice Chancellor, Magadh
University, Bodh Gaya.
4. Sri Dinesh Kumar Yadav, son of not known to the petitioner, Registrar,
Magadh University, Bodh Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3930 of 2011
In
Civil Writ Jurisdiction Case No.7010 of 2009
======================================================
Shri (Prof) Arun Kumar, son of late Devendra Narain Singh, resident of
Village & Post - Gorakhari, Police Station - Bikram, District - Patna.
... ... Petitioner/s
Versus
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
15/48
1. The State of Bihar.
2. Mr. Anjani Kumar Singh, son of not known to the petitioner, Principal
Secretary, Department of Human Resources Development (Higher
Education), Government of Bihar, Patna.
3. Dr. Arvind Kumar, son of not known to the petitioner, Vice-Chancellor,
Magadh University, Bodhgaya, Gaya.
4. Mr. D.K. Yadav, son of not known to the petitioner, Registrar, Magadh
University, Bodhgaya, Gaya.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4040 of 2011
In
Civil Writ Jurisdiction Case No.12068 of 2009
======================================================
Chandrashekhar Pd. Singh, aged about 62 years, Son of Late Kamleshwari
Prasad Singh, Now Retd. Clerk, Sarva Narain Singh Ram Kumar Singh
College, Saharsa (a Constituent College Under Bhupendra Narayan Mandal
University, Madhepura), Resident of Mohalla-Chankyapuri, P.O.+P.S. &
District-Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Shri Anjani Kumar Singh, Son of not Known to the Petitioner, Principal
Secretary, Human Resource Development Department, (Higher Education),
Government of Bihar, Patna.
3. Shri Arun Kumar, Son of not Known to the Petitioner, Vice-Chancellor,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
4. Shri Ganesh Kumar, Son of not Known to the Petitioner, Registrar, Bhupendra
Narayan Mandal University, Lalu Nagar, Madhepura.
5. Shri Arun Kumar Mishra, Son of not Known to the Petitioner, Finance officer,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
6. Shri Prakash Chandra Khan, Son of not Known to the Petitioners, Principal
Sarva Narain Singh Ram Kumar Singh College, Saharsa(a Constituent
College Under Bhupendra Narayan Mandal University, Madhepura).
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4041 of 2011
In
Civil Writ Jurisdiction Case No.16548 of 2009
======================================================
Sunil Kumar Singh, aged about 46 years, Son of Late Kameshwar Prasad
Singh, Lab-Technicians, Department of Chemistry, Sarva Narain Singh Ram
Kumar Singh College, Saharsa (a Constituent College Under Bhupendra
Narayan Mandal University, Madhepura), Resident of Village-Rahuamani,
P.O.-Baryahi Bazar, P.S.-Bangoan, District-Saharsa.
... ... Petitioner/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
16/48
Versus
1. The State of Bihar.
2. Shri Anjani Kumar Singh, Son of not Known to the Petitioners, Principal
Secretary, Human Resource Development Department, (Higher Education),
Government of BIhar, Patna.
3. Shri Arun Kumar, Son of not Known to the Petitioners, Vice-Chancellor,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
4. Shri Ganesh Kumar, Son of not Known to the Petitioners, Registrar,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
5. Shri Arun Kumar Mishra, Son of not Known to the Petitioners, Finance
Officer, Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
6. Shri Prakash Kumar, Son of not Known to the Petitioners, Budget & Account
Officer, Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
7. Shri Prakash Chandra Khan, Son of not Known to the Petitioners, Principal
Sarva Narain Singh Ram Kumar Singh College, Saharsa (a Constituent
College Under Bhupendra Narayan Mandal University, Madhepura).
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4042 of 2011
In
Civil Writ Jurisdiction Case No.16867 of 2009
======================================================
Anil Kumar Singh, aged about 46 years, Son of Late Kameshwar Prasad
Singh, Laboratory in-Charge, Department of Physics, Sarva Narain Singh
Ram Kumar Singh College, Saharsa (a Constituent College Under Bhupendra
Narayan Mandal University, Madhepura), Resident of Shakuntala Nagar,
Ward No. 32, East of Government Polytechnic College, P.S.-Saharsa Sadar,
District-Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Shri Anjani Kumar Singh, Son of not Known to the Petitioners, Principal
Secretary, Human Resource Development Department, (Higher Education),
Government of Bihar, Patna.
3. Shri Arun Kumar, Son of not Known to the Petitioner, Vice-Chancellor,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
4. Shri Ganesh Kumar, Son of not Known to the Petitioner, Registrar, Bhupendra
Narayan Mandal University, Lalu Nagar, Madhepura.
5. Shri Arun Kumar Mishra, Son of not Known to the Petitioner, Finance officer,
Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
6. Shri Prakash Kumar, Son of not Known to the Petitioner, Budget & Account
Officer, Bhupendra Narayan Mandal University, Lalu Nagar, Madhepura.
7. Shri Prakash Chandra Khan, Son of not Known to the Petitioner, Principal
Sarva Narain Singh Ram Kumar Singh College, Saharsa (a Constituent
College Under Bhupendra Narayan Mandal University, Madhepura).
... ... Respondent/s
======================================================
with
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
17/48
Miscellaneous Jurisdiction Case No. 4195 of 2010
======================================================
1. Dr. Bharat Bhushan Roy, S/o Late Ram Nirikshan Roy, New
Chitragupta Nagar, Stadium Road, Madhubani, P.S.- Madhubani,
District- Madhubani, Lecturer in English in J.M.D.P.L., Mahila
College, L.N. Mithila University.
2. Dr. Prabhat Kumar Sinha, S/o Late Abanindra Prasad, resident of
Chitragupta Nagar, Ward No. 20, Madhubani, P.S.- Madhubani,
District- Madhubani, Lecturer in History in J.M.D.P.L., Mahila
College, L.N. Mithila University.
3. Dr. Nivedita Kumari, daughter of Indra Deo Prasad Gupta,
resident of Ajabtara Colony, Near Mohila College, Madhubani,
P.S. and District- Madhubani, Lecturer in Hindi in J.M.D.P.L.,
Mahila College, L.N. Mithila University.
4. Dr. Saroj Choudhary @ Dr. Saroj Kumari daughter of Late
Kamal Kant Choudhary c/o Prof. Binod Kumar Choudhary, New
Balbhadrapur, Laheriasarai, Darbhanga, P.S. Laheriasarai,
District- Darbhanga, Lecturer in Sociology in J.M.D.P.L., Mahila
College, L.N. Mithila University.
5. Dr. Hem Kumar Jha, S/o Sri Markandey Jha, Ram Janki Nagar
Colony, Mangrauni Road, Madhubani, P.S. and District-
Madhubani, Lecturer in Economics in J.M.D.P.L., Mahila
College, L.N. Mithila University.
6. Dr. Subhadra Jha, S/o Late Digeshwar Jha, resident of Village-
Sima, P.O.- Kapileshwar, P.S. Rahika, District- Madhubani,
Lecturer in Sociology in J.M.D.P.L., Mahila College, L.N.
Mithila University.
7. Dr. Asha Mahaseth, daughter of Ganesh Kapri, Meena Bazar,
Madhubani, P.S. and District- Madhubani, Lecturer in Political
Science in J.M.D.P.L., Mahila College, L.N. Mithila University.
8. Asha Pradhan, daughter of Sri Sitaram Karak, J.P. Colony,
Maharajganj, Madhubani, P.S. and District- Madhubani, Lecturer
in Economics in J.M.D.P.L., Mahila College, L.N. Mithila
University.
9. Dr. Aditya Kumar Lal Das, son of Sri Sahdeo Lal Das, Near
Goshala Road, Madhubani, P.S. and District- Madhubani,
Lecturer in Chemistry in J.M.D.P.L., Mahila College, L.N.
Mithila University.
10. Dr. Arindam Kumar, S/o Late Indra Deo Prasad Gupta, Ajabtara
Colony, Mahila College Road, Madhubani, P.S. and District-
Madhubani, Lecturer in Botany in J.M.D.P.L., Mahila College,
L.N. Mithila University.
11. Dr. Shamse Alam, S/o Mahmood Alam, resident of Mohalla-
Beta, P.O.- D.M.C.H. Darbhanga, P.S. Laheriasarai, District-
Darbhanga, Lecturer in Physics in J.M.D.P.L., Mahila College,
L.N. Mithila University.
12. Meena Kumari Jha, daughter of Kedar Nath Choudhary,
Hanuman Colony, Stadium Road, Madhubani, P.S. and District-
Madhubani, Lecturer in Zoology in J.M.D.P.L., Mahila College,
L.N. Mithila University.
13. Dr. Sadhwi Kumari, daughter of Sri Kailash Chandra Prasad,
Balbhadrapur, Beta Road, P.S. Laheriasarai, District Darbhanga,
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
18/48
Lecturer in Zoology in J.M.D.P.L., Mahila College, L.N. Mithila
University.
14. Dr. Bibhuti Nath Jha, S/o Shri Mahanand Jha, resident of
Village+ P.O.- Rani Tol, P.S. Samastipur Muffasil, District-
Samastipur, Lecturer in History in J.M.D.P.L., Mahila College,
L.N. Mithila University.
15. Prof. Binod Kumar Thakur 'Biswas', son of Late Nirbhay Naryan
Thakur, resident of Surat Ganj, Ward No- 16, P.S. Madhubani,
District- Madhubani, Lecturer in Hindi in J.M.D.P.L., Mahila
College, L.N. Mithila University.
16. Dr. Lal Babu Sah, son of Baldeo Sah, resident of Mohalla
Station Road, Near Lalit Academy, P.S. and District- Madhubani,
Lecturer in Political Science in J.M.D.P.L., Mahila College
Madhubani, L.N. Mithila University, Darbhanga.
17. Krishna Kumar Thakur, son of Sri Bipin Bihari Thakur, resident
of Village- Parari, Via- Bahera, P.O.- Sarati, P.S. Biraul,
District- Darbhanga, Lecturer in Economics in J.M.D.P.L.,
Mahila College Madhubani, L.N. Mithila University, Darbhanga.
18. Rabindra Nath Pandey, son of Sri Yugeshwar Pandey, resident of
Village- Kanuahi, P.S. and P.O.- Pandaul, Via- Lakshmipur,
District- Madhubani, Lecturer in Maithili in J.M.D.P.L., Mahila
College Madhubani, L.N. Mithila University, Darbhanga.
19. Promod Lal Karn, son of Sri Rameshwar Lal Das, resident of
Village- Simari, Via- Raj Nagar, P.S.- Raj Nagar, District-
Madhubani, Lecturer in Geography in J.M.D.P.L., Mahila
College Madhubani, L.N. Mithila University, Darbhanga.
20. Sudha Rani daughter of Sri Dineshwar Prasad, resident of
Professor Colony, behind Bus Stand, Madhubani, P.S. and
District- Madhubani, Lecturer in Economics in J.M.D.P.L.,
Mahila College Madhubani, L.N. Mithila University Darbhanga.
21. Rekha Kumari daughter of Sri P.N. Sinha, resident of Red Cross
Road Madhubani, P.S. and District- Madhubani, Lecturer in
Physics in J.M.D.P.L., Mahila College, Madhubani, L.N. Mithila
University, Darbhanga.
22. Poonam Kumari Aggrawal D/o Sri Yogendra Prasad Agrawal,
resident of Bangla Garh, P.S. University, District- Madhubani,
Lecturer in Music in J.M.D.P.L., Mahila College Madhubani,
L.N. Mithila University Darbhanga.
23. Madhulika Kumari Purbey, W/o Sri Satish Narayan Purbey,
resident of Nariyal Bazar, Ward No. 16, Madhubani, P.S.
Madhubani, District- Madhubani, Lecturer in Economics in
J.M.D.P.L., Mahila College, L.N. Mithila University.
24. Smt. Shasibala Jha D/o Sri Hem Kant Jha and W/o Prof. Arun
Kumar Jha, resident of Bhup Narayan Singh Colony, P.S.
Madhubani, District- Madhubani, at present working as Lecturer
in Home Science in J.M.D.P.L., Mahila College Madhubani, L.N.
Mithila University Darbhanga.
25. Dr. Niwas Jha, son of Late Sundar Jha, resident of Village-
Bharam, P.S. Bhairadasthan, District- Madhubani, at present
working as Lecturer in Mathematics in M.L.S.M. College,
Darbhanga.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
19/48
26. Dr. Binay Kumar Chaudhary, son of Sri Vijai Narain Choudhary,
resident of Opposite M.R.M. College, Prof. Colony, P.S. Town
Thana, P.O. Lal Bagh, District- Darbhanga, at present working as
Lecturer in Home Science in M.L.S.M. College, Darbhanga.
27. Dr. Narendra Kumar Pandey, son of Late Dr. R.P. Pandey,
resident of Mohalla- Deweshray Apartment, Flat No. 102-B,
Bhikhana Pahari, P.S.- Pirbahore, District- Patna, at present
working as Lecturer in Psychology in M.L.S.M. College,
Darbhanga.
28. Dr. Kiran Kumari, W/o Vijay Kumar Mishra, resident of
Mohalla- Rajkumarganj, Darbhanga- 846004, (Near Late
Sumanjet M.P.), P.S. Town Darbhanga, at present working as
Lecturer in Psychology in M.L.S.M. College, Darbhanga.
29. Dr. Krishna Kumar Choudhary, son of Sri Bishwambher
Choudhary, resident of Villlage- Sahora, P.O. Anandpur, P.S.-
A.P.M. Rameshwar Nagar, District Darbhanga, at present
working as Lecturer in Commerce in M.L.S.M. College,
Darbhanga.
30. Lakshmi Narayan Thakur, Son of Bhagwat Thakur, Resident of
At+P.O.- Yamsham, P.S.- Pandaul, District- Madhubani, at
present working as Lecturer in Economics, in M.L.S.M. College,
Darbhanga.
31. Lalita Jha, D/o Dr. D.K. Jha, Resident of Village/Mohalla- C/o
Sri K. K. Jha, Dighiwest Professor Colony, P.S.- Town Thana,
District- Darbhanga, at present working as Lecturer in Zoology,
in M.L.S.M. College, Darbhanga.
32. Madan Mohan Choudhary, Son of Late Ram Subhage Choudhary,
Resident of Village- Sahora, Post- Anandpur, P.S.- Asok Paper
Mills, District- Darbhanga, at present working as Lecturer in
Home Science, in M.L.S.M. College, Darbhanga.
33. Md. Anisur Rahman, Son of Late Md. Abique Rahman, Resident
of Mohalla- Puranimunsafi, P.O.- Lal Bagh, P.S.- Laheriasarai,
District- Darbhanga, at present working as Lecturer in
Mathematics, in M.L.S.M. College, Darbhanga.
34. Smt. Meera Kumari, W/o Sri Jainath Jha, Resident of Mohalla-
Bhagandas (G.P. Chowk), P.O.- Lalbaga, P.S.- Town Darbhanga,
District- Darbhanga, at present working as Lecturer in Home
Science, in M.L.S.M. College, Darbhanga.
35. Narendra Narayan Das, Son of Sri Upendra Narayan Das,
Resident of Mohalla- A/8, Magistrate Colony, Road No.-1, P.S.-
Lal Bahadur Shastri Nagar, Patna, P.O.- Ashiana Nagar, Patna,
District- Patna, at present working as Lecturer in Philosophy, in
M.L.S.M. College, Darbhanga.
36. Renuka Sahay, Son of Shri K.N. Sahay, Resident of
Village+Mohalla- Shanti Niketan Jurawan Singh Marg, P.S.-
Town Than, District- Darbhanga, at present working as Lecturer
in Psychology, in M.L.S.M. College, Darbhanga.
37. Shashi Nath Jha, Son of Late Ugra Nath Jha, Resident of
Village/Mohalla- Sourath, P.O.- Sourath, P.S.- Rohika, District-
Madhubani, at present working as Lecturer in Commerce, in
M.L.S.M. College, Darbhanga.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
20/48
38. Shatrughna Mishra, Son of Late Yogeshwar Mishra, Resident of
Village- Rampur Udai, P.O.- Putai, P.S.- Bahera, District-
Darbhanga, at present working as Lecturer in History, in
M.L.S.M. College, Darbhanga.
39. Umesh Kumar Jha, Son of Late Ramdeo Jha, Resident of
Village- Kabilpur (East), P.S.- Bahadurpur, District- Darbhanga,
at present working as Lecturer in Home Science, in M.L.S.M.
College, Darbhanga.
40. Dr. Arun Kumar Thakur, Son of Sri Hirdai Kant Thakur,
Resident of Vill+P.O.- Barha, P.S.- Arer, District- Madhubani, at
present working as Lecturer in Philosophy, in M.L.S.M. College,
Darbhanga.
41. Usha Kumari, Daughter of Bishnu Deo Jha, Resident of
Mohalla- Dilkhush Bagh- Ram Bagh, P.S.- Darbhanga (Town),
District- Darbhanga, at present working as Lecturer in Sanskrit,
in M.L.S.M. College, Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Anjani Kumar Singh, the Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
3. Samrendra Pratap Singh, the Vice- Chancellor of Lalit Narayan Mithila
University, Kameshwar Nagar, Darbhanga.
4. Bimal Kumar, the Registrar of Lalit Narain Mithila University, Kameshwar
Nagar, Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4514 of 2011
In
Civil Writ Jurisdiction Case No.13117 of 2009
======================================================
Sona Nand Prasad, Son of Late Devendra Prasad, Resident of Mohalla-
Bhikhanpur Police Station-Isakchak, District-Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through Anjani Kumar Singh, Principal Secretary,
Department of Human Resources (Higher Education) Vikas Bhawan, New
Secretariat, Bihar, Patna.
2. The T.M.Bhagalpur University through Dr. Chandra Mohan Prasad, Registrar,
T.M. Bhagalpur University, Bhagalpur.
3. Dr. K.N.Dubey, Vice Chancellor, T.M. Bhagalpur University, Bhagalpur.
4. Dr. Chandra Mohan Prasad, Registrar, T.M. Bhagalpur University, Bhagalpur.
5. Dr. S.K. Pandey, Principal, T.N.B. Law College, Bhagalpur.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4427 of 2010
======================================================
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
21/48
Dhanajay Kumar Yadav, S/o late Mahabir Prasad Yadav, R/o Professor
Colony P.S. Purnea Sadar, Distt Purnea Lecturer in English in R. L. College
Madhav Nagar, Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, The Commissioner-cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Sri Dr. R.P. Srivastava, The Vice-Chancellor of B.N. Mandal University,
Madhepura, Distt - Madhepura.
4. Sri Dr. K.P. Singh, The Registrar of B.N. Mandal University, Madhepura,
Distt Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4442 of 2010
======================================================
1. Anil Kumar Thakur, Son of Shri Ram Padarath Thakur, Resident
of Village- Shredilpur, P.S.- Bahadurpur, District- Darbhanga.
2. Mahesh Choudhary, Son of Late Sukhdeo Choudhary, Resident
of Mohalla Ruhelaganj, P.S. and District- Darbhanga.
3. Raj Kumar Jha, Son of Late Jagannath Jha, Resident of Village-
Rampur, P.S.- Bahera, District- Darbhanga.
4. Daya Nath Jha, Son of Late Mukti nath Jha, Resident of
Village- Sanahpur, P.S.- Singhwara, District- Darbhanga.
5. Vivekanand Jha, Son of Late Rama Kant Jha, resident of
Village Kabilpur, P.S.- Bahadurpur, Dist.- Darbhanga.
6. Pramod Kumar Choudhary, Son of Shri Ram Pukar Choudhary,
Resident of Village Govind pur, P.S.- Bahadurpur, District-
Darbhanga.
7. Arjun Kumar Jha, Son of Late Chandra Kant Jha, Resident of
Village- Bahadurpur, P.S.- Bahadurpur, District- Darbhanga.
8. Madan Kumar Jha, Son of Deo Kant Jha, Resident of Village-
Horalpatti, P.S.- Ashok Paper Mill, District- Darbhanga.
9. Daharu Kamati, Son of Late Hari Kamati, Resident of Village-
Gokhar, P.S.- Basuara, District- Darbhanga.
10. Ramneshwar Mishra, Son of Shri Surendra Mishra, Resident of
Village- Baghant, P.S.- Manigachhi, District- Darbhanga.
11. Indra Kala Devi, Late Umashankar Jha @ Akalu Jha, Resident
of Village- Sahora, P.S. Ashok Paper Mill, District- Darbhanga.
... ... Petitioner/s
Versus
1. State of Bihar through the Chief Secretary Government of Bihar, Patna.
2. Dr. S.P. Sinha, Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
3. Dr. Vimal Kumar Registrar, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
4. Anjani Kumar Singh, Principal Secretary, Human Resource Development
Department Government of Bihar, Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
22/48
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4443 of 2010
======================================================
Anil Kumar Gupta, son of Late Shri Narayan Prasad, resident of Malgodown
Road Near Vishwakarma Mandir P.S. & P.O. Dalsinghsarai, District-
Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. Dr. S.P. Sinha Vice Chancellor Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
3. Dr. Vimal Kumar Registrar, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
4. Anjani Kumar Singh, Principal Secretary Human Resources Development
Department, Government of Bihar, Patna.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4444 of 2010
======================================================
1. Guru Prasad Yadav, S/o Shri Sita Ram Yadav, Resident of
Village + P.O. Kathotia P.S. Bihariganj District Madhepura, at
Present Working as Lecturer in Ancient History In R.L. College
Madhavnagar Purnia.
2. Dilip Kumar Yadav, S/o Late Janardan Prasad Yadav, Resident of
Village-Dilauri, P.O. Kaliprasad P.S. Pirpainti District Bhagalpur
at Present Working as Lecturer in Ancient history, in R.L.
College Madhavnagar, Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, The Commissioner-Cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Sri Dr. R.P. Srivastava, The Vice-Chancellor of B.N. Mandal University,
Madhepura, Distt.-Madhepura.
4. Sri Dr. K.P. Singh, The Registrar of B.N.Mandal University Madhepura,
Distt.-Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4445 of 2010
======================================================
1. Om Prakash Ambasta, S/o Late Prahlad Prasad Verma, R/o
Sikandarpur, P.O. - Mirjanhat, P.S. - Mozahidpur, Distt -
Bhagalpur, At present working as Lecturer in Botany in R.L.
College Madhav Nagar, Purnea.
2. Dr. Jai Shankar Vidyarthi, S/o Sri Ramanand Yadav, R/o Mangal
Colony, Suddeen Chowk, P.S.- K. Hat, Distt- Purnea, at present
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
23/48
working as Lecturer in Commerce in R.L. College, Madhav
Nagar, Purnea.
3. Dr. Prabhat Kumar Sinha S/o Late Awadhesh Kumar Sinha R/o
Shastri Nagar, Madhubani, P.S.- K. Hat, Distt- Purnea, at present
working as Lecturer in Botany, in R.L. College, Madhav Nagar,
Purnea.
4. Dr. Prabhat Kumar Pankaj S/o Late Jagannath Gope R/o Renu
Nagar, College Road, P.S.- K. Hat, Distt- Purnea, at present
working as Lecturer in Zoology, in R.L. College, Madhav Nagar,
Purnea.
5. Dr. Anil Kumar S/o Late Brajendra Narayan Yadav R/o Vidya
Puri, Ward No.18, P.S.- Madhepura, P.O. & Distt- Madhepura, at
present working as Lecturer in Physics in R.L. College, Madhav
Nagar, Purnea.
6. Nand Kishore Roy S/o Late Braham Deo Roy R/o at Jahanabad,
P.O.- Lalganj, P.S.- Lalganj, Distt- Vaishali, at present working
as Lecturer in Botany, in R.L. College, Madhav Nagar, Purnea.
7. Naresh Kumar S/o Late Anandi Prasad Yadav R/o at Malodha
P.O.- Mahua Bazar P.S.- Basnahi Distt- Saharsa, at present
working as Lecturer in Zoology, in R.L. College, Madhav Nagar,
Purnea.
8. Laliteshwar Singh S/o Late Ghandeo Singh R/o Village+P.O.
+P.S.- Madhepur, Distt- Madhubai, at present working as
Lecturer in Commerce in R.L. College, Madhav Nagar, Purnea.
9. Dr. Jai Prakash Narain, S/o Late Parmeshwar Yadav, R/o P.O.-
Ploytechnic K.P. Market Ram Nagar East, P.S.- K. Hat, Distt-
Purnea, at present working as Lecturer in Chemistry in R.L.
College, Madhav Nagar, Purnea.
10. Bijendra Prasad Yadav, S/o Late Gore Lal Yadav, R/o at & P.O.-
Kumarkhand P.S.- Kumarkhand, Distt- Madhepura, at present
working as Lecturer in Physics in R.L. College, Madhav Nagar,
Purnea.
11. Hem Kant Yadav S/o Late Chandra Kant Yadav R/o at & P.O.-
Nipania, Via- Banmankhi, P.S.- Barhara Kothi, Distt- Purnea, at
present working as Lecturer in Zoology in R.L. College, Madhav
Nagar, Purnea.
12. Vidya Nand Jaiswal S/o Late Ganesh Prasad Jaiswal C/o Balmiki
Choudhary, R/o Ward No.12, Sant Menhi Nagar, Barmasia, P.S.-
Katihar, Distt- Katihar, at present working as Lecturer in
Commerce in R.L. College, Madhav Nagar, Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, The Commissioner-cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Sri Dr. R.P. Srivastava, The Vice Chancellor of B.N. Mandal University,
Madhepura, Distt- Madhepura.
4. Sri Dr. K.P. Singh, The Registrar of B.N. Mandal University, Madhepura,
Distt- Madhepura.
... ... Respondent/s
======================================================
with
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
24/48
Miscellaneous Jurisdiction Case No. 4446 of 2010
======================================================
Meena Kumari, Wife of Late Surendra Khan, Working as Lecturer in the
Department of Philosophy Parwati Science College P.S. & District
Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Sri Dr. K.P. Singh, The Registrar of B.N.Mandal Univerisity, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4447 of 2010
======================================================
Janardan Prasad Yadav, son of Bhuneshwari Prasad Yadav, presently working
as Lecturer in the department of History in R.L. College Madhav Nagar P.S.
Dhamdaha District- Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4448 of 2010
======================================================
Md. Ansarul Haque Khan, son of Late Mazharul Haque Khan, working as
Lecturer in the department of Urdu in R.M. College Saharsa P.S. Town
District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4449 of 2010
======================================================
Anjani Kumar, son of Rama Kant Mandal, working as Store Keeper in
B.N.M.V College Sahugarh, Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
25/48
2. Sri Anjani Kumar Singh, The Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4450 of 2010
======================================================
1. Krishna Chandra Neeraj, son of late Raghunandan Pd Yadav, at
present working as Peon R.L. College, Madhav Nagar Purnea,
Distt Purnea.
2. Smt. Gouri Devi, wife of late Sikandar Mahto, at present
working as Peon R.L. College, Madhav Nagar Purnea, Distt
Purnea.
3. Smt. Neelam Devi, wife of late Umeshwari Prasad Yadav, at
present working as Peon R.L. College, Madhav Nagar Purnea,
Distt Purnea.
4. Smt. Manju Yadav, wife of Braj Nandan Yadav, at present
working as Clerk R.L. College, Madhav Nagar Purnea, Distt
Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anajni Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4474 of 2010
======================================================
1. Abhay Kumar, S/o Bandeshwari Prasad Yadav, R/o Mohalla-
Ward No. 4, Madhepura, P.S.- Madhepura, Distt.- Madhepura.
2. Dr. Alok Kumar, S/o Late Binod Kumar Yadav, R/o
Vill./Mohalla- Giriwan Niwas, Bhupendra Chowk, Ward No. 7,
P.S. and Distt.- Madhepura.
3. Prof. Rajendra Choudhary, S/o Sri Rameshwar Choudhary, R/o
Vill./ Mohalla- R. Bhawan, Durga Chowk, Singheshwar, P.S.-
Singheshwar, Distt.- Madhepura.
4. Narendra Kumar Niranjan, S/o Late Kameleshwari Prasad
Mandal, R/o Mohalla- Ward No. 19, Lolhia Nagar, P.S. and
Distt.- Madhepura.
5. Dr. Ajay Kumar, S/o Late Mahabir Prasad Mandal, R/o
Mohalla- Ward No. 18 Vidyapuri, P.S. and Distt.- Madhepura.
6. Dr. Vijay Kumar, S/o Late Hari Nandan Mandal, R/o Mohalla-
Ward No. 2 Madhepura, P.S. and Distt.- Madhepura.
7. Sri Vidyanand Yadav, S/o Late Chhedi Lal Yadav, R/o
Vill/Mohalla- Ward No. 13, East of Koshi, I.B. Saharsa, P.S.
Saharsa, Distt.- Saharsa.
... ... Petitioner/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
26/48
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt. Govt. of Bihar, Patna.
3. Dr. J.P. Singh, the Director, Higher Education, Govt. of Bihar, Patna.
4. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
5. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
6. Dr. K.M. Sahay, the Finance Officer, B.N. Mandal University, Madhepura.
7. Dr. K.P. Yadav, the Principal Parvati Science College, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4489 of 2010
======================================================
1. Nawal Kishore Yadav, S/o Sri Satya Narain Pd. Yadav, working
as Peon in Parvati Science College, At+ P.S.+ District-
Madhepura.
2. Deo Krishna Yadav, S/o Late Chhotan Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
3. Bijendra Yadav, S/o Late Banilal Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
4. Ravindra Kumar, S/o Sri Parmeshwari Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
5. Nageshwar Yadav, S/o Late Bhuwaneshwar Yadav, working as
Peon in Parvati Science College, At+ P.S.+ District- Madhepura.
6. Raj Kishore Yadav, S/o Late Hari Lal Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
7. Tarni Yadav, S/o Late Raghu Nandan Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
8. Upendra Yadav, S/o Late Roghvir Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
9. Nripendra Yadav, S/o Bijal Yadav, working as Peon in Parvati
Science College, At+ P.S.+ District- Madhepura.
10. Ganeshi Yadav, S/o Late Chhedi Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
11. Baleshwar Yadav, S/o Late Devilal Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
12. Upendra Pd. Yadav, S/o Late Dukha Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
13. Satya Narain Poddar, S/o Chhote Lal Poddar, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
14. Chhote Lal Yadav, S/o Late Awadh Yadav, working as Peon in
Parvati Science College, At+ P.S.+ District- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Laloo
Nagar, Madhepura.
3. Dr. K.P. Singh, Registrar, B.N. Mandal University, Laloo Nagar, Madhepura.
4. Sri Anjani Kumar Singh, Principal Secretary, Human Resources Development
Deptt., Bihar, Patna.
... ... Respondent/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
27/48
======================================================
with
Miscellaneous Jurisdiction Case No. 4490 of 2010
======================================================
Umendra Kumar, Son of late Yogendra Prasad Yadav, at Present Working as
Lab Incharge Department of Zoology Parwati Science College Madhepura
District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Anjani Kumar Singh, Principal Secretary Human Resources Development
Department, Government of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, Registrar B.N.Mandal Univerisity Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4497 of 2010
======================================================
Ram Rup Bariyait, Son of late Dhanik Lal Bariyait, at Present Working as
Lecturer, Deptt. of Philosophy, Rajendra Mishra College Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. sri Anjani Kumar Singh, the Principal Secretary-Cum-Secretary, Human
Resources Development, Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Sri Dr. K.P. Singh, the Registrar of B.N.Mandal University Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4498 of 2010
======================================================
Ashok Kumar Kasera, Son of Late Sita Ram Kasera, Lecturer in the
department of Commerce B.N.M.V. College, Sahugarh Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt. Govt. of Bihar Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4503 of 2010
======================================================
1. Shashi Nath Jha, Son of Late Jata Shankar Jha, Working as
Lecturer in the Department of History in Parwati Science
College Madhepura.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
28/48
2. Umesh Kumar, Son of Vishwanath Pd Yadav, Working as
Lecturer in the Department of History in Parwati Science
College, Madhepura.
3. Jai Krishna Prasad Yadav, Son of Late Magai Prasad Yadav,
Working as Lecturer in the Department of Ancient Indian History
Parwati Science College Madhepura.
4. Deokant Yadav, Son of Late Upendra Prasad Yadav, Lecturer in
the Department of English, Parwati Science College Madhepura.
5. Surendra Kumar, Son of Late Bhupendra Narain Yadav, Lecturer
in the Department of Chemistry Parwati Science College
Madhepura.
6. Ashok Kumar Poddar, Son of Ram Krishna Poddar, Lecturer in
the Department of Economics, Parwati Science College
Madhepura.
7. Guru Narain Yadav, Son of Bindeshwari Pd. Yadav, Lecturer in
the Department of Maithili R.L. College Madhav Nagar, P.S.-
Dhamdaha, District- Purnea.
8. Suresh Pd Yadav, Son of Late Ganga Yadav, Lecturer in the
Department of Sociology, R.L. College Madhav Nagar P.S.-
Dhamdaha District- Purnea.
9. Triveni Pd Yadav, Son of Late Munilal Yadav, Working as
Lecturer in the Department of Political Science, R.L. College
Madhav Nagar P.S. Dhamdaha District- Purnea.
10. Mithilesh Kumar Rai, Son of Laxmi Kant Rai, Lecturer in the
Department of Maithili, R.M. College, Saharsa.
11. Shiv Nandan Yadav, Son of Sudin Lal Yadav, Lecturer
Department of Philosophy R.M. College, Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, The Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, The Vice Chancellor, B.N. Mandal University,
Madhepura.
4. Dr. K.P. Singh, The Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4583 of 2010
======================================================
1. Shivendra Mishra, Son of Late Anand Mishra, Resident of
Village-Behat Police Station-Jhanjharpur R.S. Shivir, District-
Madhubani At Present Working as Lecturer in Sociology in R.L.
College, Madhav Nagar, Purnea,
2. Sachidanand Mahato, S/o Late Anandi Prasad Mahato, R/o Vill
Sahara P.S. K.Nagar Dist. Purnea at Present Working as Lecturer
in Geography in R.L. College Madhav Nagar Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, the Commissioner-Cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
29/48
3. Sri Dr. R.P. Srivastava, the Vice-Chancellor of B.N. Mandal University,
Madhepura, Distt.-Madhepura.
4. Sri Dr. K.P. Singh, the Registrar of B.N.Mandal University Madhepura,
Distt.-Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4608 of 2010
======================================================
Md. Ashraf Hussain, son of Late Dr. Zakir Hussain, resident of Village-
Bilaspur, P S.Hayaghat, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State Of Bihar
2. Sri Anjani Kumar Singh, The Principal Secretary-Cum-Secretary, Human
Resources Development Deptt. Govt. of Bihar, Patna.
3. Dr. S. P. Sinha, The Vice Chancellor, L.N.Mithila University Kameshwar
Nagar Darbhanga.
4. Dr. Vimal Kumar, The Registrar L.N.Mithila University Kameshwar Nagar
Darbhanga.
5. Dr.Yogendra Prasad Jigyasu, Finance Officer L.N.Mithila University
Kameshwar Nagar Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4609 of 2010
======================================================
(Dr.) Sachchidanand Chaudhary, son of Sri Nilambar Chaudhary, resident of
Village-Nehra, P S.Manigachhi, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, The Principal Secretary-Cum-Secretary, Human
Resources Development Deptt. Govt.of Bihar, Patna.
3. Dr. S.P.Sinha, The Vice Chancellor, L.N.Mithila University Kameshwar
Nagar Darbhanga.
4. Dr.Vimal Kuamar, The Registrar L.N.Mithila University Kameshwar Nagar
Darbhanga.
5. Dr. Yogendra Prasad Jigyasu, Finance Officer L.N.Mithila University
Kameshwar Nagar Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4610 of 2010
======================================================
(Dr.) Ram Sudist Chaudhary, Son of Sri Shiv Narayan Chaudhary, Resident of
Village- Bhanpur, P.S.- Khanpur, District- Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
30/48
3. Dr. S.P. Sinha, The Vice Chancellor, L. N. Mithila University, Kameshwar
Nagar, Darbhanga.
4. Dr. Vimal Kumar, The Registrar L.N. Mithila University, Kameshwar Nagar
Darbhanga.
5. Dr. Yogendra Prasad Jigyasu, Finance Officer L. N. Mithila University,
Kameshwar Nagar, Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4611 of 2010
======================================================
Kishor Kumar, Son of Sri Ambika Prasad Mandal, Lecturer in the department
of History B.N.M.V. College, Sahugarh Madhepura At & P.S. Madhepura
District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt. Govt. of Bihar Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4614 of 2010
======================================================
1. Umesh Chandra Yadav, son of Late Kapildeo Prasad Yadav R/O
Vill-Katherwa,PO-Budhma,PS+Distt.Madhepura, Lab In-Charge
In Dept Of Zoology, R.L.College, Madhav Nagar,Purnea.
2. Bhupendra, son of Late Upendra Narayan, R/O Vill-Tamkulha,
PO-Baraith, PS-Basnahi, Distt.Saharsa, Lab In-Charge In Deptt.
Of Physics, R.L.College, Madhav Nagar, Purnea.
3. Manoj Kumar, son of Sri Padmanand Yadav, R/O
Vill+PO.Barsam, PS-Sour Bazar Distt.Saharsa, Lab In-Chrge In
Deptt. Of Psychology, R.L.College, Madhav Nagar, Purena.
4. Laleshwar Prasad Yadav, son of Sri Sripati Yadav, R/O Village
Jhingwa, PO-Gidrahi, PS-Maraona, Distt.Supaul Lab In-Charge
In Deptt.Of Chemistry, R.L.College, Madhav Nagar, Purenea.
5. Siyaram Yadav, son of Srimolchandra Yadav, resident of
Vill+Po-Fatehpur,Ps-Bihariganj,Distt-Madhepura, Lab In-Charge
In Deptt.Of Geography, R.L.College Madhav Nagar, Purnea.
6. Ashok Kumar Mandal, son of Shri Deo Narayan Mandal, R/O
Jainagra PO+PS=Barhara Kothi, Distt-Purnea, Storekeeper In
Deptt.Of Chemistry R.L.College, Madhav Nagar,Purnea.
7. Naresh Kumar Yadav, son of Late Jagdish Prasad Yadav, R/O
Arvanna PO-Malldiha, Distt-Purnea, Storekeeper In Deptt.Of
Botany, R.L.College, Madhav Nagar, Purnea.
8. Arun Kumar Singh, son of Late Kameshwar Singh, Resident of
Vill+PO-Orlaha, PS-Barhara Kothi, Distt.Purnea, Storekeepr In
Deptt.Of Physics, R.L.College, Madhav Nagar, Purnea.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
31/48
9. Saroj Kumar Yadav, son of Late Tarni Prasad Yadav, resident of
Vill+PO-Chandrhi(Hajaritol) PS-Dhamdaha, Distt. Purnea,
Typist, In R.L.College, Madhav Nagar, Purnea.
10. Jageshwar Mahto, son of Late Bangali Mahto, R/O Vill+Po-
Bardela, PS-Dhamdaha, Distt.Purnea,Typist,In R.L.College,
Madhav Nagar, Purnea.
11. Naresh Prasad Yadav, son of Late Tanuk Lal Yadav, R/O Vill-
Dumariya, PO-Parsmani, PS-Mirganj, Distt-Purnea, Assistant In
R.L.College, Madhav Nagar, Purnea.
12. Balkrishna Yadav, son of Sri Basudeo Prasad Yadav, R/O Vill-
Lila, PO, SRIPUR, PS-Bhawanipur Distt.Purnea, Assistant In
R.L.College, Madhav Nagar, Purnea.
13. Ram Chandra Prasad, son of Sri Basudeo Prasad Yadav, resident
of Vill-PO, Dhamdaha (Nehruchowk) PS-Dhamdaha, Distt-
Purnea, Library Book Shorter In R.L.College, Madhav Nagar,
Purnea.
14. Vedanand Yadav, son of Late Dasharath Prasad Yadav, R/O Vill-
Lila, Po-Sripur, PS-Bhawanipur, Distt-Purnea, Library Book
Shorter, In R.L.College, Madhavnagar, Purnea.
15. Bidneshwari Prasad Singh, son of Late Kritnarayan Singh,
R/O Vill-Gharari, Po+Ps-Mirganj, Distt-Purnea, Library Book
Shorter, In R.L.College, Madhav Nagar,Purnea.
16. Ramkhelawan Yadav, son of Late Bhuwneshwari Prasad Yadav,
R/O vill-Nandgram, Po+Ps-Dhamdaha, Distt-Purnea, Physical
Training Instructor, In R.L.College, Madhav Nagar, Purnea.
17. Chandra Kishore Yadav@Chandra Kishore Pd.Yadav, son of
Late Shiv Nandan Prasad Yadav, R/O Vill+Po, Mirchaiwari, Ps-
Murliganj,Distt-Purnea, Lab-Boy In Deptt Of Physics,
R.L.College, Madav Nagar,Purnea.
18. Harikant Yadav, son of Late Banwari Prasad Yadav, R/O
Vill+Po-Chandrahi(Hajari Tol) Ps-Dhamdaha, Distt-Purnea, Lab-
Boy In Deptt.Of Physics, R.L.College, Madhav Nagar, Purnea.
19. Anand Kumar, son of Late Parmeshwari Prasad Yadav, R/O
Vill-Nandgram Po+Ps-Dhamdaha, Distt.Purnea, Lab Boy In
Deptt.Of Botany, R.L.College, Madav Nagar, Purnea.
20. Amo Yadav, son of Sri Devki Prasad Yadav, R/O Vill-
Pitaunhiya, Po,Pasraha, Ps-Gogri, Distt-Khagaria, Lab-Boy In
Deptt.Of Chemistry, R.L.College, Madav Nagar,Purnea.
21. Bhupender Prasad Yadav, son of Late Jamun Prasad Yadav, R/O
Vill-Po, Madav Nagar, Ps-Dhamdaha, Distt-Purnea, Lab Boy In
Deptt.Of Chemistry, R.L.College, Madhav Nagar, Purnea.
22. Sushil Kumar Singh, son of Late Devki Nandan Singh, R/O
Vill-Chandrahi (Hazari Tol) Po-Chandrahi, Po-Dhamdaha, Distt-
Purnea, Lab Boy In Deptt.Of Zoology, R.L.College, Madhav
Nagar,Purnea.
23. Bhupendra Narayan Yadav, son of Late Chulhai Yadav, R/O Vill-
Pipra,Po-Golma,PS-Saur Bazar, Distt-Saharsa, Lab Boy In
Deptt.Of Zoology, R.L.College,Mahav Nagar, Purnea.
24. Arvind Kumar Yadav, son of Late Surya Narayan Prasad Yadav,
R/O Vill-Nathpur, Po-Bhauwadeorhi, Ps-Mohanpur, Distt-
Purnea, Lab Boy In Deptt.Of Botany,R.L.College, Madhav
Nagar, Purnea.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
32/48
25. Vimal Kumar Yadav, S/O Late Kulo Prasad Yadav, R/O Vill-
Basaitha, Po-Chousa, Ps-Chousa Distt-Madhepura, Peon In
R.L.College,Madav Nagar,Purnea.
26. Ramawtar Yadav son of Late Awadh Lal Yadav, R/O Vill-
Kusthan, Po+Ps, Bihariganj, Distt-Mahdepura, Peon In
R.L.College, Madav Nagar, Purnea.
27. Nilambar Kumar, son of Late Vishwanath Yadav, R/O Vill-Lila,
Po Sripur, Ps-Bhawanipur, Distt.Purnea, Peon In R.L.College,
Madav Nagar, Purnea.
28. Barhmdeo Mandal, S/O Late Madan Mandal, R/O Vill-Sakhua
Tol, Po-Madav Nagar, Ps-Dhamdaha, Distt-Purnea, Peon In
R.L.College, Madav Nagar, Purnea.
29. Ramesh Prasad Yadav, S/O Late Ayodhi Prasad Yadav, R/O Vill-
Damgara, Po-Damgara, Ps-Dhamdaha, Distt-Purnea, Peon In
R.L.College, Madav Nagar, Purnea.
30. Havendra Kumar, S/O Late Satyadeo Yadav, R/O Vill+Po,
Parmanandpur, Ps-Murliganj, Distt-Madhepura Peon In
R.L.College, Madhavnagar, Purnea.
31. Lalbahadur Yadav, S/O Late Girwal Prasad Yadav, R/O Vill+Po-
Maujampatti, Ps-Barhara Kothi, Distt.Purnea, Peon In
R.L.College, Madav Nagar, Purnea.
32. Shyamdeo Yadav, S/O Late Moti Lal Yadav, R/O Vill+Po-
Dhamdaha Madhya, Ps-Dhamdaha, Distt-Purnea, Peon In
R.L.College, Madhav Nagar, Purnea.
33. Narendra Kumar Deo, S/O Late Kameshwar Deo, R/O Vill+Po,
Dhamdaha Madya, Ps-Dhamdaha, Distt-Purnea, Peon In
R.L.College Madhav Nagar, Purnea.
34. Kanaklal Yadav, S/O Late Dip Narayan Yadav, R/O Vill_Po-
Damgara,Ps-Dhamdaha, Distt-Purnea Peon In R.L.College,
Madhav Nagar, Purnea.
35. Niranjan Kumar, S/O Late Vindeshwari Prasad Yadav, R/O Vill-
Rahijagatpur, PO-Lakshmipur Tola, Ps-Bihariganj, Distt-
Madhepura, Peon In R.L.College, Madhav Nagar, Purnea.
36. Narendra Yadav, S/O Saryug Yadav, R/O Vill-Pipra, Po-Golma,
Ps-Saur Bazar, Distt-Saharsa, Peon In R.L.College, Madhav
Nagar, Purnea.
37. Pirthvi Chand Yadav, S/O Bhogi Yadav, R/O Vill-Pipra, PO-
Golma, PS-Saur Bazar, Distt-Saharsa Peon In College Madhav
Nagar, Purnea.
38. Annirukh Yadav, S/O Naini Lal Yadav, R/O Vill-Pipra, PO-
Golma, PS-Saur Bazar, Distt-Saharsa, Peon In R.L.College,
Madhav Nagar, Purnea.
39. Ram Preet Sah, S/O Late Ram Sagar Sah, R/O Vill-Basti Sarsi,
PO-Kishanpur Tellauth, PS-Mahua, Distt-Vaishali, Peon In
R.L.College, Madav Nagar, Purnea.
40. Jagtanand Yadav, S/O Late Yadunandan Prasad Yadav, R/O
Vill+Po-Tintenga, PS-Gopalpur, Distt-Bhagalpur, Store
Keeper(Zxoolgy) In R.L.College, Madhav Nagar, Purnea.
41. Triveni Prasad Gupta, S/O Late Deo Narayan Sah, R/O Vill-
Basudeopur, Po+Ps-Barhara Kothi, Distt-Purnea, Assistant, In
R.L.College, Madav Nagar, Purnea.
... ... Petitioner/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
33/48
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, The Commissioner-Cum-Principal Secretary,
Department Of Human Resources, Government Of Bihar, Patna.
3. Sri Dr. R.P.Srivastava, The Vice-Chancellor Of B.N.Mandal University,
Madhepura, Distt-Madhepura.
4. Sri Dr. K.P.Singh, The Registrar Of B.N.Mandal University, Madhepura,Distt-
Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5066 of 2011
In
Civil Writ Jurisdiction Case No.9840 of 2009
======================================================
Shambhoo Nath Chaudhary, Son of Late Harendra Chaudhry, Resident of
Village-Pindaruch, Police Station Kamtaul, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, The Commissioner-Cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Dr. S.P. Sinha Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
4. Dr. Vimal Kumar Registrar, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5067 of 2011
In
Civil Writ Jurisdiction Case No.11272 of 2009
======================================================
Awadhesh Kumar Mishra, Son of late Harideo Mishra, Resident of Village-
Ketuka P.S. & Dist. Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Anjani Kumar Singh, The Commissioner-Cum-Principal Secretary,
Department of Human Resources, Government of Bihar, Patna.
3. Dr. S.P. Sinha Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
4. Dr. Vimal Kumar Registrar, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5068 of 2011
In
Civil Writ Jurisdiction Case No.11169 of 2009
======================================================
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
34/48
Janardan Yadav Pehalwan, Son of late Dukhi Yadav, Working as Peon in
Parwati Science College P.s. & Disrict Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Dr. R.P. Srivastava Vice Chancellor, B.N. Mandal University, Laloo Nagar,
Madhepura.
3. Dr. K.P. Singh, Registrar B.N.Mandal Univerisity Laloo Nagar, Madhepura.
4. Sri Anjani Kumar Singh, Principal Secretary, Human Resource Development
Department Bihar, Patna.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4792 of 2010
======================================================
1. Sudhir Kumar Singh S/o Late Sarju Singh Working as Assistant
2. Ram Nath Singh S/o Ram Kumar Singh Assistant
3. Ram Pravesh Singh S/o Late Chandrika Singh Assistant
4. Saheb Jan Ansari S/o Late Salman Ansari working as Sorter
5. Sumitra Kumari Singh S/o Late Mahabir Singh working as Sorter
6. Urmila Singh W/o Nawal Kishore Singh working as Typist
7. Bijay Kumar Singh S/o Late Sitaram Singh working as Physical
Trainer Instructor
8. Devendra Singh S/o Late Ram Janam Singh working as Peon
9. Suresh Singh S/o Late Kapildeo Singh working as Peon
10. Kamlesh Singh S/o Late Ramjee Singh working as Peon
11. Awadhesh Kumar Singh S/o Late Nagdev Singh working as Peon
12. Krishna Devi D/o Late Pursudhottam Prasad working as Dai
(Maid).
13. Baijnath Singh S/o Sri Gaya Singh working as Peon
14. Kamakhya Singh S/o Sri Ramashray Singh working as Peon
15. Bhagan Sharma S/o Sri Swami Charan Sharma working as Peon
16. Munilal Ray S/o Late Dukhan Ray working as Peon
17. Anant Singh S/o Ramdhani Singh working as Peon
18. Pramod Kumar Singh S/o Late Ramswarup Singh working as
Peon
19. Sri Lal Prasad S/o Late Sri Mandip Singh working as Peon
20. Randhir Kumar Pathak S/o Sri Jai Mangal Pathak working as
Peon
21. Dinesh Ram S/o Shiv Prasad Ram working as Peon,
All working in Mahila College, Dalmianagar, P.S. Dalmianagar,
District Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through Anjani Kumar Singh, Principal Secretary, Human
Resources Development Department, Govt. of Bihar, Patna.
2. Veer Kunwar Singh University Arrah through its Registrar, Shri Brajesh
Kumar.
3. Shri Subhash Prasad Sinha, Vice-Chancellor, Veer Kunwar Singh University,
Ara.
4. Shri Brajesh Kumar, Registrar, Veer Kunwar Singh University, Ara.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
35/48
5. Smt. Hira Shrivastava, Incharge Principal, Mahila College Dalmia Nagar, P.S.
Dalmia Nagar, District Rohtas.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4795 of 2010
======================================================
1. Jai Prakash Jha, Son of Late Shiv Dhari Jha, Resident of Sabour,
P.O. and P.S.- Sabour, District- Bhagalpur.
2. Ram Jatan Mandal, Son of Late Chaturi Mandal, Resident of
Rajandipur, P.S.- Sabour, District- Bhagalpur.
3. Achyuta Nand Choudhary, Son of Late Indra Choudhary, at
Sabour, P.S.- Sabour, District- Bhagalpur.
4. Braj Kishore Yadav, Son of Late Ramdeo Prasad Yadav, Resident
of Village- Khutaha, P.S.- Lodipur, District- Bhagalpur.
5. Niranjan Prasad Sinha, Son of Late Ayodhya Prasad Ram,
Resident of Mansarpur Sabour, P.S.- Sabour, District- Bhagalpur.
6. Shyam Yadav, Son of Banwari Yadav, Resident of Shahibganj,
P.S.- T.M. University, District- Bhagalpur.
7. Uday Kant Jha, Son of Late Chamak Lal Jha, Resident of
Dadnichak, P.S.- Belhar, District- Banka.
8. Pranab Kumar Jha, Son of Late Sahdeo Jha, Resident of
Sikandapur, P.S.- Mozahidpur, District- Bhagalpur.
9. Lakshman Jha, Son of Late Anirudh Jha, Resident of Village-
Kudro, P.S.- Bounsi, District- Bhagalpur.
10. Md. Mahsan, Son of Md Azim, Resident of Chowk Fatehpur,
P.S.- Sabour, District- Bhagalpur.
11. Manoj Kumar Sah, Son of Sri Sohil Sah, Resident of Sabour,
P.S.- Sabour, District- Bhagalpur.
12. Anil Kumar Sah, Son of Late Ayodhya Prasad Sah, Resident of
Village- Sabour, P.S.- Sabour, District- Bhagalpur.
13. Surendra Prasad Yadav, Son of Late Mishri Prasad Yadav,
Resident of Village- Sabour, P.S.- Sabour, District- Bhagalpur.
14. Laxmi Pd. Yadav, Son of Govind Prasad Yadav, Resident of
Village- Sabour, P.S.- Sabour, District- Bhagalpur.
15. Tej Narayan Mishra, Son of Late Jagdtdhar Mishra, Resident of
Village- Sabour, P.S.- Sabour, District- Bhagalpur.
16. Amar Nath Roy, Son of Late Kali Nath Roy, Resident of Village-
Sabour, P.S.- Sabour, District- Bhagalpur.
17. Jai Prakash Sah, Son of Late Dwarika Prasad Sah, Resident of
Village- Sabour, P.S.- Sabour, District- Bhagalpur.
18. Shankar Pathak, Son of Late Jagarnath Pathak, Resident of
Village- Bhainsdiyara, P.S.- Barari, District- Katihar.
19. Dinesh Yadav @ Dinesh Kr. Yadav, Son of Late Chhotan Yadav,
Resident of Sahibganj, P.S.- T.M. University, Bhagalpur,
District- Katihar.
20. Bijay Prasad Sah, Son of Late Chunchun Pd. Sah, Resident of
Baluwachak, P.S.- Jagdishpur, District- Bhagalpur.
21. Ratneshwar Singh, Son of Late Bisheshwar Singh, Resident of
Bhitti, P.S.- Sabour, District- Bhagalpur.
... ... Petitioner/s
Versus
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
36/48
1. The T.M.Bhagalpur University, Bhagalpur through its Registrar namely Mr.
Rajeev Kumar Sinha.
2. The Vice Chancellor, T.M. Bhagalpur University, Bhagalpur, namely Mr. P.K.
Dubey.
3. The Registrar, T.M. Bhagalpur University, Bhagalpur, namely Mr. Rajeev
Kumar Sinha.
4. The Finance Advisor, T.M. Bhagalpur University, Bhagalpur namely Mr. S.
Mahton.
5. The Finance Officer, T.M. Bhagalpur University, Bhagalpur, namely Mr. B.P.
Verma.
6. The Principal, Sabour College, Sabour, District- Bhagalpur namely Dr. Sanjay
Kumar Jha.
7. The State of Bihar, through the Principal Secretary, Department of Human
Resources Development Department, Government of Bihar, Patna, namely
Mr. Anjani Kumar Singh, I.A.S.
8. The Deputy Secretary, Education Department (now known as Human
Resources Development Department), Government of Bihar, Patna namely
Mr. O. N. Arya.
9. The Director, Department of Higher Education, Government of Bihar, New
Secretariat, Patna namely Mr. J.P. Singh.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4801 of 2010
======================================================
1. Sudhir Kumar Sinha, Son of Late Birendra Narayan Srivastava,
Permanent resident of Bindhyawasini Bhawan Rama Nand Path
P.S. Laheriasarai, District- Darbhanga.
2. Sri Sanjay Kumar, Son of Sri Surya Narayan Singh Yadav,
Resident of Village & P.O.- Madhav Nagar, P.S.- Bhawanipur,
District- Purnea.
3. Bimilesh Kumar, Son of Sri Rudra Narayan Singh Yadav, Village
& P.O.- Madhav Nagar, P.S.- Bhawanipur, District- Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, The Vice Chancellor, B.N. Mandal University,
Madhepura.
4. Dr. K.P. Singh, The Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4873 of 2010
======================================================
Bindhyachal Sharma, Son of Late Shmbhu Datta Sharma, Vill- Kattaiya P.S.-
Sinheshwar, District- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Dr. J.P. Singh, The Director, Higher Education, Govt. of Bihar, Patna.
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
37/48
3. Dr. R.P. Srivastava, The Vice Chancellor, B. N. Mandal University,
Madhepura.
4. Dr. K.P. Singh, The Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4882 of 2010
======================================================
1. Shree Ram Sharma, S/o Satya Narayan Sharma, Working as Lab-
Incharge in the Department of Geography, S.B.A.N. College,
Darheta Lari, At+P.S.- Kurtha, Dist- Arwal.
2. Smt. Saroj Sharma, D/o Hans Kumar, Working as Lab-Incharge,
Geography, S.B.A.N. College, Darheta Lari, At+P.S.- Kurtha,
District- Arwal.
3. Indu Kumari, D/o Bhagbat Singh, Working as Lab-Incharge in
the Department of Psychology, S.B.A.N. College, Darheta Lari,
At+P.S.- Kurtha, District- Arwal.
4. Ashok Kumar Pandey, S/o Late Madhusudan Pandey, Working as
Lab-Technician, Psychology, S.B.A.N. College, Darheta Lari,
At+P.S.- Kurtha, District- Arwal.
5. Vinay Kumar, S/o Vijay Kumar Singh, Working as Lab-Incharge
in the Department of Botany, S.B.A.N. College, Darheta Lari,
At+P.S.- Kurtha, District- Arwal.
6. Anil Kumar, S/o Sri Lal Narain Sharma, Working as Lab-
Incharge in the Department of Zoology, S.B.A.N. College,
Darheta Lari, At+P.S.- Kurtha, District- Arwal.
7. Md. Mushtaque, S/o Md. Ishfaque, Working as Lab-Incharge in
the Department of Physics, S.B.A.N. College, Darheta Lari,
At+P.S.- Kurtha, District- Arwal.
8. Anirudh Sharma, S/o Naresh Sharma, Working as Lab-Incharge,
Department of Chemistry, S.B.A.N. College, Darheta Lari,
At+P.S.- Kurtha, District- Arwal.
9. Gajendra Kumar Sharma, S/o Umesh Sharma, working as
Assistant, S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha,
Dist - Arwal.
10. Awadhesh Singh, S/o Late Ram Swarup Singh, working as
Assistant, S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha,
Dist - Arwal.
11. Bhuneshwar Tiwari, S/o Raghupati Tiwary, working as Assistant,
S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha, Dist - Arwal.
12. Rajendra Prasad Gupta, S/o Sri Hari Narayan Gupta, working as
Peon, S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha, Dist -
Arwal.
13. Chandrama Singh, S/o Brij Bhan Singh, working as Peon,
S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha, Dist - Arwal.
14. Sunil Kumar, S/o Rajendra Sharma, working as Specimen
Collector, S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha,
Dist - Arwal.
15. Ram Nath Prasad, S/o Ram Deo Ram, working as Peon,
S.B.A.N. College, Darheta Lari, At + P.S. - Kurtha, Dist - Arwal.
... ... Petitioner/s
Versus
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
38/48
1. The State of Bihar through the Principal Secretary, Deptt. of Human
Resources Development, Govt. of Bihar, Patna.
2. The Magadh University Bodh Gaya through its Registrar.
3. Dr. Arvind Kumar, son of not known, The Vice-Chancellor, Magadh
University, Bodh Gaya.
4. Dinesh Kumar Yadav, son of not known, The Registrar, Magadh University,
Bodh Gaya.
5. Arvind Rajak, son of not known, the Professor-in-Charge, S.B.A.N. College,
Darheta Lari, P.S. - Kurtha, District - Arwal.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4928 of 2010
In
Civil Writ Jurisdiction Case No.11167 of 2009
======================================================
1. Arbind Kumar Mishra, Son of Late Narendra Narayan Mishra,
Resident of Village- Gospur, Police Station- Karjaine Bazar,
District- Supaul.
2. Lakshmi Narayan Jaiswal, Son of Late Ramjee Chaudhary,
Resident of Village- Daulatpur, P.S.- Raghopur, District- Supaul.
3. Ashok Kumar Jha, Son of Radha Ballabh Jha, Resident of
Village- Mohanpur, P.S.- Nauhatta, District- Saharsa.
4. Paras Nath Kamat, Son of Bachchelal Kamat, Resident of
Village- Parmanand Pur, Police Station- Pratapganj, District-
Supaul.
5. Mahanand Jha, Son of Sri Satyadeo Jha, Resident of Village-
Motipur, P.S.- Karjaine Bazar, District- Supaul.
6. Shashi Chandra Bhushan, Son of Laljee Singh, Resident of
Village- Chakdah, Police Station- Ekanga Sarai, District-
Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-cum-Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5112 of 2010
In
Letters Patent Appeal No.1304 of 2009
======================================================
1. Dr. Vandana Rani, D/o Dr. Sita Singh (Dean), N/12, Manisha,
Sharda Puram, Kankarbagh, P.S.- Patrakar Nagar, District-
Patna, Lecturer in Department of History, Mahila College,
Khagaria, Tilka Manjhi University, Bhagalpur.
2. Dilip Kumar Singh, S/o Late Bhola Prasad Singh, resident of
Village Maina Gram, P.O. Maina, P.S. Maheshi, District-
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
39/48
Saharsa, Lecturer in Department of History, Mahila College,
Khagaria, Tilka Manjhi University, Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Anjani Kumar Singh, the Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
3. Dr. K.N. Dubey, the Vice- Chancellor of Tilka Manjhi University, Bhagalpur.
4. Rajiv Kumar Sinha, the Registrar of Tilka Manjhi University, Bhagalpur.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5193 of 2010
In
Letters Patent Appeal No.1304 of 2009
======================================================
1. Parma Nand Yadav, son of Sri Heera Lal Yadav, resident of At+
P.O.- Jamalpur, District- Munger, Assistant Librarian in
Jamalpur College, Jamalpur.
2. Arbind Kumar, son of Late Yogendra Mahto, resident of At+
P.O.- Jamalpur, District- Munger, Assistant in Jamalpur College,
Jamalpur.
3. Binay Kumar, son of Late Ram Khelawan Poddar, resident of At+
P.O.- Jamalpur, District- Munger, Assistant in Jamalpur College,
Jamalpur.
4. Ratnesh Kumar, son of Late Basistha Prasad, resident of Village-
Kamla, P.O. Manjhaul, District Begusarai, Physical Training
Instructor in Jamalpur College, Jamalpur.
5. Barun Kumar Sinha, son of Late Harendra Prasad, resident of
Nakkinagar, Keshopur, P.S.- Jamalpur, District- Munger,
Assistant in Jamalpur College, Jamalpur.
6. Anil Kumar Mishra, son of Late Deo Naryan Mishra, resident of
Village- Pachrukhi, P.O.- Itwa, District- Munger, Assistant
Accountant in Jamalpur College, Jamalpur.
7. Devendra Kumar, son of Sri Rameshwar Prasad, resident of
Sastrinagar Road No.-2, P.S.+ District- Munger, Assistant in
Jamalpur College, Jamalpur.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
3. Dr. K.N. Dubey, the Vice- Chancellor of Tilka Manjhi University, Bhagalpur,
District- Bhagalpur.
4. Rajiv Kumar Sinha, the Registrar of Tilka Manjhi University, Bhagalpur,
District- Bhagalpur.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5254 of 2010
In
Civil Writ Jurisdiction Case No.15100 of 2009
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
40/48
======================================================
Chandra Shekhar Yadav, son of Sri Shyam Narayan Yadav, resident of
Mohalla Ward No 5, Professor Colony Kabristan Road Madhepura P.S. &
District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5255 of 2010
In
Civil Writ Jurisdiction Case No.12633 of 2009
======================================================
1. Rajendra Prasad Yadav, son of Sri Kushendra Prasad Yadav,
resident of Village- Mojama P.O. Jirwa, P.S. Shankarpur District
Madhepura, Lab Incharge Department of Geography B.N.M.V.
College Sahugarh, Madhepura.
2. Binay Kumar Yadav, son of Sri Bhuneshwari Prasad Yadav,
resident of Village- Piparpatta P.O. Malia, P.S. & District-
Madhepura Lab Incharge in the Department of Psychology.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5273 of 2010
In
Civil Writ Jurisdiction Case No.10697 of 2009
======================================================
Dr. Dhirendra Kumar, son of Late Anirudh Prasad Mandal, resident of
Mohalla- Professor Colony, Ward No. 5, P.S. Madhepura, District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
41/48
Miscellaneous Jurisdiction Case No. 5274 of 2010
In
Civil Writ Jurisdiction Case No.10493 of 2009
======================================================
1. Shyam Nandan Yadav, Son of Sri Bihari Prasad Yadav, resident
of Mohalla- Sashi Nager, Ward No. 19, P.S. & District-
Madhepura.
2. Sunil Kumar Jha, Son of Raj Krishan Jha, resident of Village-
Satghara, P.S.- Babu Barhi, District- Madhubani.
3. Vijay Kumar Vimal, Son of Sri Badri Narayan Yadav, resident of
Village- Temabhela, P.S. Gwalpara, District- Madhepura.
4. Surendra Kumar Jha, Son of Sahdeo Prasad, resident of Village-
Benar, P.S.- Sare, District- Nalanda.
5. Sulochana Kumari, daughter of Sri Shivneshwari Prasad,
resident of Mohalla- Vidyapuri Ward No. 14, P.S. & District-
Madhepura.
6. Khagendra Ram, son of Sri Lal Jee Ram, resident of Village-
Gorpar P.S. Udakishunganj District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Deptt., Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5276 of 2010
In
Civil Writ Jurisdiction Case No.12339 of 2009
======================================================
1. Shashi Shekhar Yadav, son of Late Rameshwar Prasad Mandal,
resident of Mohalla- Krishnapuri, Ward No 14 P.S. and District
Madhepura.
2. Raghuni Prasad Yadav, son of Sri Lelhai Prasad Yadav, resident
of Village- Tengaraha P.S. Singheshwar, District- Madhepura.
3. Sita Ram Yadav, son of Sri Saryug Yadav, resident of Village-
Bathanaha P.S. Sour Bazar District Saharsa.
4. Bande Lal Yadav, son of Late Dua Lal Yadav, resident of
Village- Bhawanipur P.S. Singheshwar District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Sri Anjani Kumar Singh, the Principal Secretary-Cum- Secretary, Human
Resources Development Department, Govt. of Bihar, Patna.
3. Dr. R.P. Srivastava, the Vice Chancellor, B.N. Mandal University, Madhepura.
4. Dr. K.P. Singh, the Registrar of B.N. Mandal University, Madhepura.
... ... Respondent/s
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
42/48
Appearance :
(In Miscellaneous Jurisdiction Case No. 3192 of 2010)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the Respondent-State: Mr. Ashutosh Ranjan Pandey, AAG 15
For the Magadh University: Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5001 of 2010)
For the Petitioner/s : Mr. Purushottam Kumar Jha, Advocate
For the Respondent/s : Mr. Kumar Manish, S.C. 5
Mr. Kumar Pankaj, AC to SC 5
(In Miscellaneous Jurisdiction Case No. 4880 of 2010)
For the Petitioner/s : Mr. Uday Chand Prasad, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 1668 of 2011)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. P.K. Verma, AAG 3
Mr. S. K. Sharma, AC to AAG 3
(In Miscellaneous Jurisdiction Case No. 2064 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Sita Ram Yadav, G. P 16
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2068 of 2011)
For the Petitioner/s : Mr. Amaresh Kumar Singh, Advocate
For the Respondent/s : Mrs. Nivedita Nirvikar GP 3
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2075 of 2011)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
(In Miscellaneous Jurisdiction Case No. 2085 of 2011)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2095 of 2011)
For the Petitioner/s : Mr. Shailesh Kumar, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2107 of 2011)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2145 of 2011)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Manikant Mishra GP 25
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2165 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Rakesh Kr Samrendra SC 21
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2190 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Amar Nath Deo SC 26
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2191 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Raghwendra Kumar, SC 22
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 2678 of 2011)
For the Petitioner/s : Mr. Rana Ishwar Chandra, Advocate
For the Respondent/s : Mr. K.P. Gupta SC16
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
43/48
(In Miscellaneous Jurisdiction Case No. 2850 of 2011)
For the Petitioner/s : Mr. Shyama Kant Singh, Advocate
For the Respondent/s : Mr. Ramadhar Singh, G.P. 25
(In Miscellaneous Jurisdiction Case No. 3102 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 3450 of 2011)
For the Petitioner/s : Mr. Pramod Mishra, Advocate
For the Respondent/s : Mr. Girija Shankar Pd. GP 1
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 3537 of 2011)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the Respondent/s : Mr. Harendra Pd. Singh GA 8
(In Miscellaneous Jurisdiction Case No. 3538 of 2011)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the Respondent/s : Mr. Raj Ballab Prasad Yadav, AAG 11
Mr. Jitendra Kumar, AC to AAG 11
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 3539 of 2011)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 3540 of 2011)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the Respondent/s : Mr. P.K. Verma, AAG 3
Mr. S. K. Sharma, AC to AAG 3
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 3930 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Ajay SC11
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4040 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Parth Sharthi SC10
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4041 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Anjani Kr Sharan SC 9
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4042 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Advocate
For the Respondent/s : Mr. Chittaranjan Sinha, PAAG 2
Mr. Shailendra Kumar, AC to PAAG 2
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4195 of 2010)
For the Petitioner/s : Mr. Ranjan Kumar Jha, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
(In Miscellaneous Jurisdiction Case No. 4514 of 2011)
For the Petitioner/s : Mr. Subhash Chandra Jha, Advocate
For the Respondent/s : Mr. Raghwendra Kumar, SC 22
(In Miscellaneous Jurisdiction Case No. 4427 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Subodh Kumar, AC to SC 26
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4442 of 2010)
For the Petitioner/s : Mr. Binoda Nand Mishra, Advocate
For the Respondent/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4443 of 2010)
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
44/48
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr.
For the University : Mr. Dr. Anshuman, Advocate
(In Miscellaneous Jurisdiction Case No. 4444 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Manoj Kumar Ambastha, SC 26
Mr. Subodh Kumar, AC to SC 26
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4445 of 2010)
For the Petitioner/s : Mr. Biondanand Mishra, Advocate
For the Respondent/s : Mr. Sanjay Kumar, AC to SC 8
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4446 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Kumar Manish, SC 5
Mr. Kumar Pankaj, AC to SC 5
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4447 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4448 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4449 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4450 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4474 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent-State: Mr. Avinash Shekhar, AC to SC -6
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4489 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4490 of 2010)
For the Petitioner/s : Mr. Bindanand Mishra, Advocate
For the Respondent-State: Mr. Sarvesh Kumar Singh, AAG -13
Mr. Lokesh Kumar Singh, AC to AAG-13
Mr. Tej Pratap Singh, AC to AAG-13
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4497 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Mujitabaul Haque, GP 12
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4498 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent State: Mr. Raj Ballabh Prasad Yadav, AAG 11
Mr. Jitendra Kumar, AC to AAG 11
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4503 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4583 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
45/48
(In Miscellaneous Jurisdiction Case No. 4608 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. (GP-22)
(In Miscellaneous Jurisdiction Case No. 4609 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. (GP15)
(In Miscellaneous Jurisdiction Case No. 4610 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. (GP18)
(In Miscellaneous Jurisdiction Case No. 4611 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4614 of 2010)
For the Petitioner/s : Mr. Bindodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5066 of 2011)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Manikant Mishra GP 25
(In Miscellaneous Jurisdiction Case No. 5067 of 2011)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent State: Mr. Arun Kumar Sinha, AC to GP 24
For the University : Mr. Ajay Behari Sinha, Advocate
(In Miscellaneous Jurisdiction Case No. 5068 of 2011)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Avnish Nandan Sinha GP11
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4792 of 2010)
For the Petitioner/s : Mr. Amaresh Kumar Singh, Advocate
For the Respondent/s : Mr. (GP-22)
(In Miscellaneous Jurisdiction Case No. 4795 of 2010)
For the Petitioner/s : Mr. Purushottam Kr. Jha, Advocate
For the Respondent/s : Mr. (SC12)
(In Miscellaneous Jurisdiction Case No. 4801 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the Respondent/s : Mr. Mujtabaul Haque, GP 12
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4873 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4882 of 2010)
For the Petitioner/s : Mr. Dinesh Kumar, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 4928 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5112 of 2010)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
(In Miscellaneous Jurisdiction Case No. 5193 of 2010)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur, Advocate
For the Respondent/s : Mr. Rakesh Ambastha, AC to AAG 7
(In Miscellaneous Jurisdiction Case No. 5254 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5255 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018
46/48
(In Miscellaneous Jurisdiction Case No. 5273 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5274 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 5276 of 2010)
For the Petitioner/s : Mr. Binodanand Mishra, Advocate
For the University : Mr. Ritesh Kumar, Advocate
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
and
HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 07-09-20181. All these applications have been preferred by the original writ petitioners for initiation of the proceedings under the Contempt of Courts Act for non-compliance of the order passed by the Full Bench of this Court in the case of Lalit Naryan Mithila University Versus Ashok Kumar Jha & Ors. reported in 2010 (2) PLJR (HC) 650, decided on 11.03.2010.
2. At the outset, it is required to be noted that against the order passed by the Full Bench of this Court, the writ petitioners approached the Hon'ble Supreme Court and now, the Hon'ble Supreme Court, in the recent decision dated 31.08.2017, in the case of Krishna Nand Yadav & Ors. Versus Magadh University & Ors. have disposed of the appeals, being Civil Appeal No.2703 of 2017 and other allied Civil Appeals, and therefore, as such the order passed by the Full Bench of this Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018 47/48 Court, of which non-compliance is alleged, has merged with the decision of the Hon'ble Supreme Court.
3. Learned counsel appearing on behalf of the respective parties, including learned counsel appearing on behalf of the petitioners, have stated at the Bar that in view of the decision of the Hon'ble Supreme Court in the case of Krishna Nand Yadav (supra), as such the present applications have become infructuous and, in fact, some of the writ petitioners have also been given some benefits on the basis of the report of the Hon'ble Mr. Justice S. B. Sinha. 3.1. It is also reported that even subsequently for non-compliance of the directions issued by the Hon'ble Supreme Court in the case of Krishna Nand Yadav (supra), one contempt petition is preferred, being Contempt Petition No.832 of 2018, and the same is pending before the Hon'ble Supreme Court.
4. Therefore, there is a consensus between the learned counsel appearing for the respective parties to dispose of the present applications as having been infructuous in view of the decision of the Hon'ble Supreme Court in the case of Krishna Nand Yadav (supra).
Patna High Court MJC No.3192 of 2010(5) dt.07-09-2018 48/48
5. In view of the above, all these applications stand disposed of as having become infructuous in view of the subsequent decision of the Hon'ble Supreme Court in the case of Krishna Nand Yadav (supra).
(Mukesh R. Shah, CJ) ( Ashutosh Kumar, J) (Mohit Kumar Shah, J) Sunil/-
U