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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(1)(iii) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(iii)the Chairperson and the members shall hold office as such Chairperson and members for the period for which they would have held office under the said Act subject however to the provisions relating to disqualification, resignation, removal and vacancy provided in this Act,