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The Pr. Commissioner Of Income Tax vs M/S Business Process Outsourcing India ... on 8 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.14                                COURT NO.8                  SECTION IV-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.731/2019

     (Arising out of impugned final judgment and order dated 28-06-2018
     in ITA No.322/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PR. COMMISSIONER OF INCOME TAX & ANR.                               Petitioner(s)

                                                      VERSUS

     M/s. BUSINESS PROCESS OUTSOURCING INDIA PVT. LTD.                       Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.19385/2019-CONDONATION OF DELAY
     IN FILING)


     Date : 08-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                    Mr. Pratap Venugopal, Adv.
                                          Mr. Zoheb Hussain, Adv.
                                          Mr. Kumar Shashank, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice, returnable on 18.03.2019.

List alongwith SLP (C) No.28652/2018.

(MUKESH NASA) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2019.02.12 COURT MASTER BRANCH OFFICER 19:26:34 IST Reason: