Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(1) in The Karnataka State Universities Act, 2000 (1)The Syndicate shall have the power to manage the affairs of the University in particular to administer the funds and properties of the University.
