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Madras High Court

Revanza Echankaranai Industrial Parks ... vs Reserve Bank Of India on 12 September, 2025

Author: M.Dhandapani

Bench: M.Dhandapani

                                                                                        W.P.No.39565 & WMP No. 34847
                                                                                        of 2025



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 12-09-2025

                                                          CORAM

                                  THE HONOURABLE MR JUSTICE M.DHANDAPANI

                                          WP NO. 39565 OF 2024 and
                                      WMP No. 42855 of 2024 and 34847 of 2025

                1. Revanza Echankaranai Industrial Parks Pvt Ltd
                Rep By Its Director, Mr.B.Vijay Ganeshkumar,
                Regd.Office at Atsvalar Square Third Floor,
                No.15, North Phase Developed Plot,
                Guindy Industrial Estate,
                Ekkattuthangal, Chennai-600 032.
                                                                                        Petitioner(s)
                                                               Vs
                1. Reserve Bank Of India
                Chennai Zonal Office,
                No.16, Rajaji Salai, Fort Glacis,
                Chennai-600 001.

                2.The Principal Nodal Officer
                Indusind Bank Ltd,
                 Opus Centre 47, Central Road,
                Opp.Tunga Paradise, Hotel MIDC
                Anderi (East) Mumbai-400 093.

                3.Indusind Bank Ltd
                Rep By Its Branch Manager, Having
                Office At New No.35, Old No.115 And
                116 G.N.Chetty Road T.Nagar,
                Chennai-600 017                                                                         Respondent(s)



https://www.mhc.tn.gov.in/judis               ( Uploaded on: 29/09/2025 02:51:06 pm )
                                                                                           W.P.No.39565 & WMP No. 34847
                                                                                           of 2025




                PRAYER: The petition has been filed under Article 226 of Constitution of
                India, to issue a writ of Mandamus, directing the respondents 1 and 2 to
                consider the complaints of the petitioner dated 17.9.2024 and 17.10.2024 and
                pass in accordance with law within a time limit


                                  For Petitioner(s):       Mr.B.Arvind Stevatsa
                                  For Respondent:           Mr.Ilayarajkumar
                                                           M/s.Ramalingam & Associates
                                                           RR2 & 3
                                                           Mr.T.Poornam R1

                                                             ORDER

This writ petition has been filed seeking a direction to the respondents 1 and 2 to consider the complaints of the petitioner dated 17.9.2024 and 17.10.2024.

2. The learned counsel for the petitioner made a complaint before the respondents 1 & 2 not to declare the petitioner as Non-Performing Asset and the parties levied the third respondent Bank is illegally. However, the complaint as against which the petitioner preferred appeal before the appellate authority.

3. In view of the above, the writ petition is closed. No costs.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/09/2025 02:51:06 pm ) W.P.No.39565 & WMP No. 34847 of 2025 12-09-2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/09/2025 02:51:06 pm ) W.P.No.39565 & WMP No. 34847 of 2025 WMP No. 34847 of 2025 To

1.Revanza Echankaranai Industrial Parks Pvt Ltd Rep By Its Director, Mr.B.Vijay Ganeshkumar, Regd.Office Atsvalar Square Third Floor, No.15, North Phase Developed Plot Guindy Industrial Estate, Ekkattuthangal, Chennai-600 032

2.Reserve Bank Of India Chennai Zonal Office, No.16, Rajaji Salai, Fort Glacis, Chennai-600 001

3.The Principal Nodal Officer Indusind Bank Ltd, Opus Centre 47, Central Road, Opp.Tunga Paradise, Hotel Midc Anderi (east)mumbai-400 093 WMP No. 42855 of 2024 To

1.Reserve Bank Of India Chennai Zonal Office, No.16, Rajaji Salai, Fort Glacis, Chennai-600 001

2.The Principal Nodal Officer Indusind Bank Ltd, Opus Centre 47, Central Road, Opp.Tunga Paradise, Hotel Midc Anderi (east)mumbai-400 093 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/09/2025 02:51:06 pm ) W.P.No.39565 & WMP No. 34847 of 2025

3.Indusind Bank Ltd Rep By Its Branch Manager, Having Office At New No.35, Old No.115 And 116 G.N.Chetty Road T.Nagar, Chennai-600 017 WP No. 39565 of 2024 To

1.Reserve Bank Of India Chennai Zonal Office, No.16, Rajaji Salai, Fort Glacis, Chennai-600 001

2.The Principal Nodal Officer Indusind Bank Ltd, Opus Centre 47, Central Road, Opp.Tunga Paradise, Hotel Midc Anderi (east)mumbai-400 093

3.Indusind Bank Ltd Rep By Its Branch Manager, Having Office At New No.35, Old No.115 And 116 G.N.Chetty Road T.Nagar, Chennai-600 017 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/09/2025 02:51:06 pm ) W.P.No.39565 & WMP No. 34847 of 2025 M.DHANDAPANI J.

WMP No. 34847 of 2025

WMP NO. 42855 OF 2024,WP NO. 39565 OF 2024 12-09-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/09/2025 02:51:06 pm )