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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(5)All other visitors may make their own arrangements for their lunch, dinner, etc. ;Provided that such arrangements may be made by the Khansama/Choukidar on advance payment, unless he is preoccupied with the arrangements for the functionaries specified in Sub-rules (2) and (3).Note-No person, except the authorised attendants of the Circuit House/ Bungalow such as the Khansama/Chowkidar shall be allowed to cook within the Circuit House/Bungalow. Food prepared/procured elsewhere may, however, be served to a visitor in the Dining Hall of the Circuit House/Bungalow.