Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(1) in Bihar Maternity Benefit Rules, 1964

(1)The employer of every establishment shall on or before the 21st day of January in each year submit to the Competent Authority a return in respect of the preceding year in each of the Forms 'L', 'M', 'N' and 'O' giving therein complete and correct informations as required to be furnished in the respective forms.