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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in The Punjab Ministers Travelling Allowance Rules, 1953

(2)A Minister may while travelling by road or steamer, draw [full daily allowance] [Substituted for the words 'half daily allowance' vide Legislative Suppl. Part III dated 10.4.1981.] for the days of departure from and arrival at head-quarters.