Himachal Pradesh High Court
Farm Technocrats' Forum vs State Of H.P. on 14 June, 2022
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Farm Technocrats' Forum Versus State of H.P. .
CWP No. 3704 of 2022 14.06.2022 Present: Mr. J.L.Bhardwaj, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhvir Singh Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents/ State.
r to CWP No. 3704 of 2022 and CMP No. 7286 of 2022 Notice. Mr. Yudhvir Singh Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply/instructions be filed/obtained within two weeks.
List on 28.06.2022.
CMP No. 7287 of 2022 The application is disposed of with the direction to the applicant/petitioner to file typed/legible/translated copies of the documents within a period of two weeks.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge June 14, 2022 (sushma) ::: Downloaded on - 14/06/2022 20:04:53 :::CIS