Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bengal Presidency - Subsection Section 1(2) in Estates Partition Act, 1897 (2)It extends to the [States of West Bengal and Bihar and that part of the State of Orissa which on the eighth day of December, 1897, was] [* * *] under the administration of the Lieutenant-Governor of Bengal; and
