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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(42B) in The Calcutta Municipal Corporation Act, 1980

(42B)[ "Heritage Conservation Committee" means the Heritage Conservation Committee constituted under sub-section (1) of section 425D;] [Clauses (42A) and (42B) inserted by W.B. Act 26 of 1997.]