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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(11) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(11)If the Council recommends the renewal of the Letter of Permission to the applicant, the Central Government may renew the permission in favour of the applicant permitting the applicant to admit students to the Veterinary College for the third and fourth academic years and a copy of such renewal of Letter of Permission shall also be forwarded by the Central Government to the Council and concerned University