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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(1)The Bureau shall grant recognition,-
(a)on satisfaction that the Centre has the necessary infrastructure and competence as per the relevant standard for carrying out assaying and hallmarking of the precious metal articles; and
(b)on payment of recognition fee and assessment fee as specified in Schedule-II.