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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Gujarat - Subsection

Section 97(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)an estimate of all balances, if any, which will be available for re-appropriation or expenditure at the commencement of the next ensuing official year, and an estimate of the amounts to be transferred to the Municipal Fund during the next ensuing financial year under sections 359 and 360;