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Supreme Court - Daily Orders

Lucknow Nagar Nigam vs Kohli Brothers Colour Lab Pvt Ltd on 17 October, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

                                                                     SLP(C) No.17402/2017

     ITEM NO.43                              COURT NO.15                    SECTION XI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.17402/2017

     (Arising out of impugned final judgment and order dated 29-03-2017
     in WPMB No. 2317/2012 passed by the High Court of Judicature at
     Allahabad, Lucknow Bench)

     LUCKNOW NAGAR NIGAM                                                Petitioner(s)

                                                VERSUS

     KOHLI BROTHERS COLOUR LAB PVT LTD & ORS.                           Respondent(s)


     (IA No. 54261/2017 - EXEMPTION FROM FILING O.T.)

     Date : 17-10-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Mr. Kavin Gulati, Sr. Adv.
                                   Mr. Mukesh Verma, Adv.
                                   Mr. Pankaj Kumar Singh, Adv.
                                   Mr. Pawan K Shukla, Adv.
                                   Mr. Dushyant Sharma, Adv.
                                   Mr. Yash Pal Dhingra, AOR

     For Respondent(s)             Mr. S. Gurukrishna Kumar, Sr. Adv.
                                   Mr. Sunil Kumar Jain, AOR
                                   Mr. Manish Kumar, Adv.
                                   Mr. Ashwin, Adv.
                                   Ms. Rashika Swarup, Adv.

                                   Mr. Balbir Singh, A.S.G.
                                   Mr. Rajan Kumar Chourasia, Adv.
                                   Ms. Aakanksha Kaul, Adv.
                                   Ms. Suhasini Sen, Adv.
                                   MR. Rajan Kr. Chourasia, Adv.
                                   Ms. Gargi Khanna, Adv.
                                   Mr. Dharmendra Singh, Adv.
Signature Not Verified
                                   Mr. Rupesh Kumar, Adv.
Digitally signed by
Nisha Khulbey
Date: 2023.10.17
                                   Mr. Devesh Tuli, Adv.
17:01:09 IST
Reason:                            Mr. Arvind Kumar Sharma, AOR

                                   Mr. Rana Mukherji, Sr. Adv.
                                   Dr. Vijendra Singh, AOR
                                   Mr. Vinod Dixit, Adv.
                                                  SLP(C) No.17402/2017

                   Mr. Deepak Goel, Adv.
                   Ms. Apurva Singh, Adv.
                   Mr. Sagar Mehlawat, Adv.


          UPON hearing the counsel the Court made the following

                             O R D E R

List the matter on 31.10.2023 at 2.00 p.m. (KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)