Supreme Court - Daily Orders
Lucknow Nagar Nigam vs Kohli Brothers Colour Lab Pvt Ltd on 17 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
SLP(C) No.17402/2017
ITEM NO.43 COURT NO.15 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17402/2017
(Arising out of impugned final judgment and order dated 29-03-2017
in WPMB No. 2317/2012 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
LUCKNOW NAGAR NIGAM Petitioner(s)
VERSUS
KOHLI BROTHERS COLOUR LAB PVT LTD & ORS. Respondent(s)
(IA No. 54261/2017 - EXEMPTION FROM FILING O.T.)
Date : 17-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Kavin Gulati, Sr. Adv.
Mr. Mukesh Verma, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan K Shukla, Adv.
Mr. Dushyant Sharma, Adv.
Mr. Yash Pal Dhingra, AOR
For Respondent(s) Mr. S. Gurukrishna Kumar, Sr. Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Manish Kumar, Adv.
Mr. Ashwin, Adv.
Ms. Rashika Swarup, Adv.
Mr. Balbir Singh, A.S.G.
Mr. Rajan Kumar Chourasia, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Suhasini Sen, Adv.
MR. Rajan Kr. Chourasia, Adv.
Ms. Gargi Khanna, Adv.
Mr. Dharmendra Singh, Adv.
Signature Not Verified
Mr. Rupesh Kumar, Adv.
Digitally signed by
Nisha Khulbey
Date: 2023.10.17
Mr. Devesh Tuli, Adv.
17:01:09 IST
Reason: Mr. Arvind Kumar Sharma, AOR
Mr. Rana Mukherji, Sr. Adv.
Dr. Vijendra Singh, AOR
Mr. Vinod Dixit, Adv.
SLP(C) No.17402/2017
Mr. Deepak Goel, Adv.
Ms. Apurva Singh, Adv.
Mr. Sagar Mehlawat, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 31.10.2023 at 2.00 p.m. (KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)